High Courts07 May 2012Dismissed
Khoday India Ltd. and Another Vs Astra Netcom India Pvt. Ltd.
Delhi High Court · (2012) 05 DEL CK 0007
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,315 of 6,805
High Courts04 May 2012Dismissed
Som Dutt Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0725
Border Security Force Act, 1968 — Section 14, 15, 17, 18, 19Border Security Force Rules, 1959 — Rule 151, 41, 42, 45, 48(2)Constitution of India, 1950 — Article 226
High Courts04 May 2012Dismissed
National Insurance Co. Ltd. Vs Munesh Devi and Others
Delhi High Court · (2013) ACJ 919 : (2012) 5 AD 607 : (2012) 189 DLT 725 : (2012) 134 FLR 284 : (2012) 4 TAC 156
Motor Vehicles Act, 1988 — Section 140, 163A, 92A, 95(1), 96(2)
High Courts04 May 2012Allowed
Sundaram Finance Ltd. Vs Narender Kumar Rajgarhia and Another
Delhi High Court · (2012) 05 DEL CK 0723
Arbitration Act, 1940 — Section 34
High Courts04 May 2012
Giani Ram (since dead and represented by L.Rs.) Vs DDA
Delhi High Court · (2012) 7 AD 33 : (2012) 189 DLT 797
Delhi Development Act, 1957 — Section 22(1)Delhi Land Reforms Act, 1954 — Section 86(A)Delhi Municipal Corporation Act, 1957 — Section 507
High Courts04 May 2012Dismissed
Shamim @ Bhura Vs The State of Delhi
Delhi High Court · (2012) 4 ILR Delhi 284
Criminal Procedure Code, 1973 (CrPC) — Section 311, 360, 374Penal Code, 1860 (IPC) — Section 489BProbation of Offenders Act, 1958 — Section 4
High Courts04 May 2012
S.B. Arora Vs Mrs. Avtar Kaur Cheema and Others
Delhi High Court · (2012) 05 DEL CK 0651
High Courts04 May 2012Dismissed
Bhagwat Parshad Aggarwal Vs Hans Raj Banga (Dereased) and Another
Delhi High Court · (2012) 7 AD 97 : (2012) 190 DLT 203
Evidence Act, 1872 — Section 13Punjab High Court Rules and Orders — Rule 15
High Courts04 May 2012Dismissed
Salil Maheshwari Vs High Court of Delhi, Th: Registrar General
Delhi High Court · (2013) 1 AD 489
High Courts04 May 2012Dismissed
Anoop Kumar Vs Central Industrial Security Force and Another
Delhi High Court · (2012) 5 ILR Delhi 261
Central Industrial Security Force Act, 1968 — Section 9Central Industrial Security Force Rules, 1969 — Rule 34Constitution of India, 1950 — Article 226
High Courts04 May 2012Dismissed
Ram Saroop Gupta Vs Major SP Marwah
Delhi High Court · (2012) 05 DEL CK 0611
Delhi Rent Control Act, 1958 — Section 14(1), 25BEast Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 3
High Courts04 May 2012Allowed
Ex. Head Constable Rajinder Singh Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0608
Army Rules, 1954 — Rule 115(2)Border Security Force Act, 1968 — Section 136, 20, 25, 40, 42Border Security Force Rules, 1969 — Rule 142, 142(2), 143, 143(4), 158
High Courts04 May 2012Dismissed
Kashi Ram Pujari Vs State of (NCT) and Others
Delhi High Court · (2012) 05 DEL CK 0592
Criminal Procedure Code, 1973 (CrPC) — Section 161, 372Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 406, 498A
High Courts04 May 2012Allowed
Y.N. Moitra Vs D.V.B. and Another
Delhi High Court · (2012) 05 DEL CK 0589
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 29
High Courts04 May 2012
M/s Marudhar Services Ltd. and Another Vs Ved Parkash and Another
Delhi High Court · (2012) 05 DEL CK 0588
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 6 Rule 14A, 96
High Courts04 May 2012Dismissed
Virmati and Others Vs Baldevi Singh and Another
Delhi High Court · (2012) 05 DEL CK 0563
High Courts04 May 2012Dismissed
Niraj Kumar Rajput Vs Union of India and Another
Delhi High Court · (2012) 05 DEL CK 0501
High Courts04 May 2012
Court On its Own Motion Vs Commissioner of Income Tax
Delhi High Court · (2012) 05 DEL CK 0463
Income Tax Act, 1961 — Section 143(1), 245
High Courts04 May 2012Disposed Off
Harinder Kaur Vs Add.District and Sessions Judge and Others
Delhi High Court · (2012) 7 AD 227 : (2012) 131 DRJ 63
Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 143, 143, 144, 145, 145Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts04 May 2012Dismissed
Shikha Sharma and Others Vs Daljit Singh and Others
Delhi High Court · (2012) 05 DEL CK 0421