High Courts08 May 2012Dismissed
M/s. Terrific Steel Pvt. Ltd. Vs The Land Acquisition Collector (West) and Another
Delhi High Court · (2012) 130 DRJ 377
Land Acquisition Act, 1894 — Section 11, 18
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,313 of 6,805
High Courts08 May 2012
M/s Agarpara Jute Mills Ltd. Vs Board for Industrial and Financial Reconstruction and Others
Delhi High Court · (2012) 05 DEL CK 0083
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 10, 11, 12, 13, 14Sick Industrial Companies (Special Provisions) Act, 1985 — Section 25, 25(1)
High Courts08 May 2012Dismissed
Sumeet Verma Vs Municipal Corporation of Delhi and Anr
Delhi High Court · (2012) 194 DLT 92
High Courts07 May 2012Dismissed
Chandra Estate Ltd Vs Tej Properties and Others
Delhi High Court · (2013) 1 AD 363 : (2012) 190 DLT 676
Income Tax Act, 1961 — Section 230A, 269ABLimitation Act, 1963 — Section 4Specific Relief Act, 1963 — Section 20, 20(1), 20(2)
High Courts07 May 2012
Khoday India Ltd. and Anr Vs Astra Netcom India Pvt. Ltd.
Delhi High Court · (2012) 6 AD 222 : (2012) 190 DLT 207 : (2012) 130 DRJ 592
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts07 May 2012Dismissed
Government of NCT of Delhi Vs Sumit Kumar
Delhi High Court · (2012) 190 DLT 551
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 19, 19(1)Penal Code, 1860 (IPC) — Section 323, 325
High Courts07 May 2012
Rajesh Kumar Vs State
Delhi High Court · (2012) 05 DEL CK 0717
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 20Penal Code, 1860 (IPC) — Section 279, 304A
High Courts07 May 2012Dismissed
Balwan Singh and Others Vs Union of India and Another
Delhi High Court · (2012) 5 AD 794 : (2012) 190 DLT 200
High Courts07 May 2012Dismissed
Chandra Estate Ltd. Vs Tej Properties and Others
Delhi High Court · (2013) 1 AD 363 : (2012) 190 DLT 676
Income Tax Act, 1961 — Section 230AIncome Tax Act, 1963 — Section 269ABLimitation Act, 1963 — Section 4
High Courts07 May 2012Allowed
National Insurance Co. Ltd. Vs Aasma Praveen and Others
Delhi High Court · (2012) 05 DEL CK 0649
Motor Vehicles Act, 1988 — Section 163A
High Courts07 May 2012Allowed
Cholamandalam Ms General INS. Co. Ltd. Vs Austin B Masih and Others
Delhi High Court · (2012) 05 DEL CK 0648
High Courts07 May 2012Dismissed
Gaddal and Another Vs State NCT of Delhi
Delhi High Court · (2012) 05 DEL CK 0633
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 323, 34, 341, 354, 365
High Courts07 May 2012Dismissed
Delhi Subordinate Services Selecltion Board Vs Anand Kumar Tyagi and Another
Delhi High Court · (2012) 192 DLT 200
High Courts07 May 2012Allowed
Vijay Kumar Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0624
Motor Vehicles Act, 1988 — Section 149(2), 66(3)
High Courts07 May 2012Dismissed
New India Insurance Co. Ltd. Vs Vinay Kumar Saini and Others
Delhi High Court · (2012) 05 DEL CK 0623
Motor Vehicles Act, 1988 — Section 147, 149(2)
High Courts07 May 2012Dismissed
New India Assurance Co. Ltd. Vs Naresh Kumar and Others
Delhi High Court · (2012) 05 DEL CK 0622
Motor Vehicles Act, 1988 — Section 149(2)
High Courts07 May 2012Dismissed
Vimla Sharma Vs M.C.D. and Others
Delhi High Court · (2012) 05 DEL CK 0621
Delhi Municipal Corporation Act, 1957 — Section 343, 344, 349, 433
High Courts07 May 2012
Mukesh Kumar Vs Govt. of NCT of Delhi
Delhi High Court · (2012) 5 AD 728 : (2013) 2 JCC 1075
Prevention of Food Adulteration Rules, 1955 — Rule 29
High Courts07 May 2012Dismissed
Havildar S.S.Jena Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0500
Constitution of India, 1950 — Article 226