High Courts07 May 2012Disposed Off
Ilpea Paramount Ltd. Vs Joint Secretary, Department of Revenue
Delhi High Court · (2013) 289 ELT 151 : (2013) 19 GSTR 637
Customs Act, 1962 — Section 129DD
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,314 of 6,805
High Courts07 May 2012Dismissed
Generation Engineers and Supervisors Association and Another Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2012) 05 DEL CK 0377
High Courts07 May 2012Allowed
M/s. Gupta Tea Traders Vs State
Delhi High Court · (2012) 05 DEL CK 0367
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)(a), 2(ix)(g), 7
High Courts07 May 2012Disposed Off
Municipal Corp. of Delhi Vs Dilip Kumar Budhiraja
Delhi High Court · (2012) 05 DEL CK 0364
High Courts07 May 2012
National Thermal Power Corporation Ltd. and Another Vs Parmeshwar Prasad
Delhi High Court · (2012) 190 DLT 213 : (2012) 135 FLR 237
High Courts07 May 2012Dismissed
Shri Satbir Singh Vs Shri Anna Hazare and Others
Delhi High Court · (2012) 05 DEL CK 0346
Criminal Procedure Code, 1973 (CrPC) — Section 153(3), 156(3), 200, 397(2), 465Penal Code, 1860 (IPC) — Section 120B, 121, 121A, 143, 147
High Courts07 May 2012Dismissed
J.M. Kohli Vs Madan Mohan Sahni and Another
Delhi High Court · (2012) 05 DEL CK 0304
Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(3)(b), 7Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d), 11, 36, 66Limitation Act, 1963 — Section 27, 3
High Courts07 May 2012Dismissed
Azim Khan Vs The State (NCT of Delhi)
Delhi High Court · (2012) 05 DEL CK 0296
Criminal Procedure Code, 1973 (CrPC) — Section 374(3), 397, 401Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts07 May 2012Allowed
Sewa Singh Bhamra Vs Harcharan Kaur and Others
Delhi High Court · (2012) 05 DEL CK 0290
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts07 May 2012Dismissed
Shriram General Insurance Co. Vs Mahender Kumar Girdhar and Others
Delhi High Court · (2012) 05 DEL CK 0285
Motor Vehicles Act, 1988 — Section 149(2)
High Courts07 May 2012Allowed
Ramesh Singh Vs Satbir and Others
Delhi High Court · (2012) 05 DEL CK 0276
High Courts07 May 2012Dismissed
United India Insurance Co. Ltd. Vs Swaran Lata Parida and Others
Delhi High Court · (2012) 05 DEL CK 0275
Central Motor Vehicles Rules, 1989 — Rule 14
High Courts07 May 2012Dismissed
Beena and Another Vs Hari Chand
Delhi High Court · (2012) 05 DEL CK 0268
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100
High Courts07 May 2012
Kesarwati and Others Vs Financial Commissioner, Delhi and Others
Delhi High Court · (2012) 05 DEL CK 0246
Delhi Land Reforms Act, 1954 — Section 81Delhi Land Revenue Act, 1954 — Section 64, 65
High Courts07 May 2012Dismissed
M/s. Ssangyong Corporation Vs The State Trading Corporation of India Limited
Delhi High Court · (2012) 05 DEL CK 0243
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, 96Contract Act, 1872 — Section 72
High Courts07 May 2012Dismissed
Hawa Singh Vs CBI
Delhi High Court · (2012) 130 DRJ 124 : (2012) 4 ILR Delhi 290
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 313, 325, 360Evidence Act, 1872 — Section 114(e)Prevention of Corruption Act, 1988 — Section 13, 13(1)(d), 13(2), 19, 19(3)(a)
High Courts07 May 2012Dismissed
Azhar Ahmed Vs Gajinder Sawhney and Others
Delhi High Court · (2012) 189 DLT 511
Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(6), 25(8)Transfer of Property Act, 1882 — Section 53A
High Courts07 May 2012Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Sakuntala Devi and Others
Delhi High Court · (2012) 05 DEL CK 0052
High Courts07 May 2012Allowed
Jeewa Anand Vs Director of Education and Another
Delhi High Court · (2012) 05 DEL CK 0047
High Courts07 May 2012Dismissed
Shri Satya Pal Aggarwal Vs Shri Rajinder Kumar and Others
Delhi High Court · (2012) 05 DEL CK 0011
Civil Procedure Code, 1908 (CPC) — Section 96