High Courts03 May 2012Dismissed
Suresh Kumar Vs Yudhveer Prasad and Others
Delhi High Court · (2012) 189 DLT 691
Delhi Rent Control Act, 1958 — Section 14(1), 14(10)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,317 of 6,805
High Courts03 May 2012Dismissed
National Insurance Co. Ltd. Vs Narmada Rai and Others
Delhi High Court · (2013) ACJ 1642
Motor Vehicles Act, 1988 — Section 112, 3, 8Penal Code, 1860 (IPC) — Section 279, 338
High Courts03 May 2012
Sri. T.M. Sampath Vs The Director General, National Water Development Agency and Others
Delhi High Court · (2012) 190 DLT 302
High Courts03 May 2012Dismissed
M/s. National Research Development Corp. Vs Ineos ABS Ltd.
Delhi High Court · (2012) 05 DEL CK 0598
Patents Act, 1970 — Section 68
High Courts03 May 2012Allowed
Kamla Devi Vs State of Delhi
Delhi High Court · (2012) 2 JCC 1457
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 May 2012
Sh. Kavi Ghei Vs Rohit Vaid and Others
Delhi High Court · (2012) 05 DEL CK 0572
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 137
High Courts03 May 2012Dismissed
Shri Rajiv Khanpuri Vs Canara Bank
Delhi High Court · (2012) 05 DEL CK 0559
Civil Procedure Code, 1908 (CPC) — Section 34, 96Contract Act, 1872 — Section 72
High Courts03 May 2012Dismissed
Vijay Swarup Singhal Vs Prem Gupta and Others
Delhi High Court · (2012) 05 DEL CK 0548
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts03 May 2012Dismissed
Delhi Jal Board Vs M/s Rajora Builders and Another
Delhi High Court · (2012) 05 DEL CK 0533
Arbitration and Conciliation Act, 1996 — Section 34
High Courts03 May 2012Allowed
Budhiraja Mining and Constructions Ltd Vs Ircon International Ltd. and Another
Delhi High Court · (2012) 130 DRJ 116 : (2012) 4 ILR Delhi 273
Arbitration and Conciliation Act, 1996 — Section 3, 31, 33, 34Evidence Act, 1872 — Section 114, 114(f), 16General Clauses Act, 1897 — Section 27
High Courts03 May 2012Dismissed
Aditya Khanna Vs Asst. Commissioner of Income Tax
Delhi High Court · (2012) 208 TAXMAN 93
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 148(2)
High Courts03 May 2012Allowed
Jaspal Singh Ahula Vs Manoj Kumar and Others
Delhi High Court · (2012) 05 DEL CK 0419
Motor Vehicles Act, 1988 — Section 168
High Courts03 May 2012Disposed Off
SI B.D. Sharma Vs Jagmohan
Delhi High Court · (2012) 05 DEL CK 0368
Criminal Procedure Code, 1973 (CrPC) — Section 340, 344(1)(2)(4)Penal Code, 1860 (IPC) — Section 302
High Courts03 May 2012Dismissed
Puran Chandra Mathpal Vs UOI and Others
Delhi High Court · (2012) 05 DEL CK 0358
Land Acquisition Act, 1894 — Section 10, 11A, 4, 6, 9
High Courts03 May 2012
CIT Vs Winner Constructions Pvt. Ltd.
Delhi High Court · (2012) 05 DEL CK 0354
Income Tax Act, 1961 — Section 133(6), 145, 260A, 44AD
High Courts03 May 2012Dismissed
Arun Saroha and Another Vs State
Delhi High Court · (2013) 1 JCC 302 : (2012) 1 JCC 302
Penal Code, 1860 (IPC) — Section 307, 308, 323, 324, 325
High Courts03 May 2012Allowed
Technology Development Board Vs Vardaan Agrotech (P) Ltd. and Others
Delhi High Court · (2013) 196 DLT 428
High Courts03 May 2012Allowed
Ram Charan Vs UOI and Others
Delhi High Court · (2012) 05 DEL CK 0299
Central Civil Services (Pension) Rules, 1972 — Rule 26, 26(1), 26(2)Constitution of India, 1950 — Article 226
High Courts03 May 2012Allowed
Iqbal Singh Vs Vijender Singh and Others
Delhi High Court · (2012) 05 DEL CK 0281
High Courts03 May 2012
MTO, 1 Air Formation Signal Regiment Vs Sunita Devi and Others
Delhi High Court · (2012) 05 DEL CK 0280