High Courts11 May 2012Dismissed
Dr. Shantanu Kadam Vs National Board of Examinations and Others
Delhi High Court · (2012) 05 DEL CK 0499
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,307 of 6,805
High Courts11 May 2012
Mukesh Rani and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2012) 05 DEL CK 0498
Administrative Tribunals Act, 1985 — Section 29
High Courts11 May 2012Dismissed
State of NCT of Delhi Vs Abu Salem Abdul Qayoom Ansari
Delhi High Court · (2013) 1 AD 184 : (2012) 192 DLT 687 : (2012) 3 JCC 1569
Constitution of India, 1950 — Article 161, 21, 72Criminal Procedure Code, 1973 (CrPC) — Section 203, 227, 245, 257, 258Extradition Act, 1962 — Section 21, 21(2), 34C
High Courts11 May 2012Allowed
Ms. Teesta Chattoraj Through Her Mother/Natural Guardian Smt. Rajeshwari Chattoraj Vs Union of India
Delhi High Court · (2012) 05 DEL CK 0488
Hindu Adoptions and Maintenance Act, 1956 — Section 12, 16, 2, 9Passports Act, 1967 — Section 6
High Courts11 May 2012Allowed
State of Haryana Vs Bharti and Others
Delhi High Court · (2012) 05 DEL CK 0483
High Courts11 May 2012Allowed
The Oriental Insurance Co. Ltd. Vs Ram Shankar Mandal and Others
Delhi High Court · (2012) 05 DEL CK 0482
Motor Vehicles Act, 1988 — Section 147, 147(1)(b)(i), 149(2), 168
High Courts11 May 2012Disposed Off
Oriental Insurance Company Ltd. Vs Shefali goel and Others Shefali goel and Others Vs Oriental Insurance Company Ltd.
Delhi High Court · (2012) 130 DRJ 563
High Courts11 May 2012Allowed
Anil Nigam Vs Ashok Sinha
Delhi High Court · (2012) 05 DEL CK 0375
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts11 May 2012Allowed
Vijendra Rana Vs Central Bureau of Investigation
Delhi High Court · (2012) 193 DLT 395 : (2012) 3 JCC 1589
Criminal Procedure Code, 1973 (CrPC) — Section 173, 439Official Secrets Act, 1923 — Section 3, 5Penal Code, 1860 (IPC) — Section 120B, 409
High Courts11 May 2012
Oriental Insurance Co. Ltd. Vs Montu and Ors
Delhi High Court · (2012) 05 DEL CK 0335
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 181, 3
High Courts11 May 2012Dismissed
Sikander Vs State (NCT of Delhi)
Delhi High Court · (2012) 3 JCC 2082
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106, 9
High Courts11 May 2012Allowed
Harish Vs Mangal Singh and Others
Delhi High Court · (2012) 05 DEL CK 0211
High Courts11 May 2012
MK Trivedi Vs National Cooperative Consumers Federation of India Ltd.
Delhi High Court · (2012) 05 DEL CK 0210
Constitution of India, 1950 — Article 12, 226Co-operative Societies Act, 1925 — Section 19
High Courts11 May 2012
Army Welfare Education Society and Another Vs Shalu Kataria and Another
Delhi High Court · (2012) 5 AD 488 : (2012) 130 DRJ 344
High Courts11 May 2012Dismissed
Shri V.K. Sharma Vs M/s Jvg Finance Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0204
Companies Act, 1956 — Section 483, 542(2)Constitution of India, 1950 — Article 226
High Courts11 May 2012Dismissed
Mahesh Kumar Joshi Vs Madan Singh Negi
Delhi High Court · (2012) 05 DEL CK 0203
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts11 May 2012Dismissed
Umesh Kumar Batra Vs Mahendra Nath Singhal
Delhi High Court · (2012) 05 DEL CK 0202
High Courts11 May 2012
M/s Radiant Overseas Pvt. Ltd Vs Insurance Regulatory and Development Authority of India and Another
Delhi High Court · (2012) 05 DEL CK 0190
Constitution of India, 1950 — Article 226, 246Insurance Act, 1938 — Section 1(2), 2(11), 2(13A), 2(7A), 2(8)Insurance Regulatory and Development Authority Act, 1999 — Section 14(1), 3, 3(3)
High Courts11 May 2012Allowed
Driplex Water Engineering Ltd. Vs Delhi Jal Board and Another
Delhi High Court · (2012) 5 AD 246
Arbitration and Conciliation Act, 1996 — Section 14, 16, 23(3), 34
High Courts11 May 2012
D.D.A. Vs Videocon Industries Ltd and Another
Delhi High Court · (2012) 05 DEL CK 0187
Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 23