COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,309 of 6,805

High Courts10 May 2012Dismissed

Narendera Kumar Widhani and Another Vs B.S.E.S. Rajdhani Power Ltd.

Delhi High Court · (2013) 1 Crimes 654 : (2013) 1 JCC 296 : (2012) 1 JCC 296

Criminal Procedure Code, 1973 (CrPC) — Section 465, 482Electricity Act, 2003 — Section 135

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High Courts10 May 2012Dismissed

M/s. Kokuyo Camlin Limited (Formerly Known As Camlin Limited) and Another Vs Government of NCT of Delhi and Another

Delhi High Court · (2012) 2 JCC 1331 : (2013) 1 RCR(Criminal) 560

Constitution of India, 1950 — Article 14, 19(1)(g)Standards of Weights and Measures (Enforcement) Act, 1985 — Section 63, 69Standards of Weights and Measures Act, 1976 — Section 13(2)

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High Courts10 May 2012Allowed

Satyam and Another Vs State

Delhi High Court · (2012) 05 DEL CK 0298

Penal Code, 1860 (IPC) — Section 300, 302, 304, 34

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High Courts10 May 2012

Nirmaljit Singh Narula Vs Star India Pvt. Ltd. and Others

Delhi High Court · (2012) 130 DRJ 136

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17

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High Courts10 May 2012Dismissed

Mehar Ellahi Vs Sultana and Ors

Delhi High Court · (2012) 05 DEL CK 0288

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts10 May 2012Dismissed

Govt. of N.C.T. of Delhi and Ors Vs Rajbala

Delhi High Court · (2012) 05 DEL CK 0271

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High Courts10 May 2012

Gur Mehar Swanni Vs Virender Kumar Bhatnagar and Others

Delhi High Court · (2012) 05 DEL CK 0247

Civil Procedure Code, 1908 (CPC) — Section 24, 96

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High Courts10 May 2012

Oriental Bank of Commerce Vs Sh. Darshan Lal

Delhi High Court · (2012) 05 DEL CK 0242

Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 114

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High Courts10 May 2012

Rita Bhutani Vs N.D.M.C.

Delhi High Court · (2012) 05 DEL CK 0230

New Delhi Municipal Council Act, 1994 — Section 72

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High Courts10 May 2012

Cambridge Primary School and Another Vs Kailash Chand Jain and Another

Delhi High Court · (2012) 05 DEL CK 0153

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High Courts10 May 2012Allowed

Urmil Gulati Vs Shiv Kumar and Others

Delhi High Court · (2012) 05 DEL CK 0125

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High Courts10 May 2012Allowed

ICICI Lombard General Insurace Co. Ltd. Vs Swatantrata Sharma and Others

Delhi High Court · (2012) 05 DEL CK 0124

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22

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High Courts10 May 2012

New India Insurance Co. Ltd. Vs Soni Bai and Another Soni Bai and Another Vs New India Insurance Co. Ltd.

Delhi High Court · (2012) 05 DEL CK 0123

Motor Vehicles Act, 1988 — Section 163A

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High Courts10 May 2012Allowed

Suresh Chand and Another Vs Ram Pal Yadav and Others

Delhi High Court · (2013) ACJ 1565

Motor Vehicles Act, 1988 — Section 163A

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High Courts10 May 2012Dismissed

Media Asia Private Limited Vs Prasar Bharati and Another

Delhi High Court · (2012) 2 ARBLR 352 : (2012) 3 ILR Delhi 797

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6)(c), 11(7), 12Constitution of India, 1950 — Article 299

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High Courts10 May 2012Dismissed

Veronica Vas Vs Govt.of N.C.T. of Delhi and Anr

Delhi High Court · (2012) 3 JCC 1527

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161, 482Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 419, 420, 467, 471, 474

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High Courts10 May 2012Dismissed

Sandeep Rana Vs Surender Gupta

Delhi High Court · (2012) 05 DEL CK 0010

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts10 May 2012Allowed

Rajnish Sharma Vs Harish Kumar

Delhi High Court · (2012) 05 DEL CK 0009

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts09 May 2012

Sandhya Tripathi and Others Vs State NCT of Delhi

Delhi High Court · (2012) 2 JCC 1319

Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A

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High Courts09 May 2012

Court On Its Own Motion Vs State

Delhi High Court · (2012) 3 JCC 1743

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 190, 195, 319Penal Code, 1860 (IPC) — Section 186, 307, 34, 353, 382

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