High Courts09 May 2012Allowed
Rajesh Kumar Bahlla Vs Rajinder Singh and Others
Delhi High Court · (2012) 05 DEL CK 0683
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,310 of 6,805
High Courts09 May 2012Dismissed
IHHR Hospitality Pvt. Ltd. Vs BESTECH India Pvt. Ltd.
Delhi High Court · AIR 2013 Delhi 32 : (2012) 50 PTC 535
High Courts09 May 2012Allowed
Mrs. Tahra Begum Vs State of Delhi and Others
Delhi High Court · (2013) 1 RCR(Civil) 798
Constitution of India, 1950 — Article 268, 90Guardians and Wards Act, 1890 — Section 17(1), 17(5), 19Prohibition of Child Marriage Act, 2006 — Section 12, 2, 3(1)
High Courts09 May 2012Dismissed
Narender Pal Singh and Others Vs Govt. of India and Others
Delhi High Court · (2013) 1 AD 341 : (2012) 190 DLT 491
Constitution of India, 1950 — Article 21, 226Railway Protection Force Act, 1957 — Section 8
High Courts09 May 2012Dismissed
Ishwar Singh Saini and Others Vs Saraswati Devi
Delhi High Court · (2012) 05 DEL CK 0616
Delhi Rent Control Act, 1958 — Section 14(1)Limitation Act, 1963 — Section 14
High Courts09 May 2012Dismissed
Ram Shree Vs Sanjeev Jain
Delhi High Court · (2012) 05 DEL CK 0615
Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 27
High Courts09 May 2012Dismissed
In The Matter Of Rajanand. S Vs UOI And Ors
Delhi High Court · (2012) 05 DEL CK 0606
High Courts09 May 2012Allowed
National Insurance Co. Ltd. Vs Bhagat Ram Mittal and Others Bhagat Ram Mittal Vs National Insurance Co. Ltd.
Delhi High Court · (2012) 05 DEL CK 0605
Motor Vehicles Act, 1988 — Section 149(2), 149(2), 149(4), 149(5), 4
High Courts09 May 2012Dismissed
Deputy C.S.T.E. (Const.) Vs Kshetrapal Singh Kushwaha
Delhi High Court · (2012) 05 DEL CK 0597
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts09 May 2012Dismissed
Ashok Malhotra Vs CBI
Delhi High Court · (2012) 3 JCC 1584
Criminal Procedure Code, 1973 (CrPC) — Section 407, 482
High Courts09 May 2012
Om Prakash Vs State of NCT of Delhi
Delhi High Court · (2012) 3 JCC 2207
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A
High Courts09 May 2012Dismissed
Delhi Transport Corporation Vs Raj Pal
Delhi High Court · (2012) 134 FLR 464 : (2012) LLR 642
Industrial Disputes Act, 1947 — Section 33
High Courts09 May 2012
Pal Enterprises Vs CIT
Delhi High Court · (2012) 05 DEL CK 0363
Income Tax Act, 1961 — Section 143(1), 148, 28, 28(iiid), 80HHC
High Courts09 May 2012
Sudesh Anand Vs A.K. Sinha
Delhi High Court · (2012) 05 DEL CK 0289
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts09 May 2012
Tushar and Another Vs Sh. Ballu Ram and Others
Delhi High Court · (2012) 05 DEL CK 0250
Civil Procedure Code, 1908 (CPC) — Section 96Registration Act, 1908 — Section 17(1)(b), 49
High Courts09 May 2012
Suraj Praksh Sharma Vs Shakuntala Rani Diwan Thr. Lr.
Delhi High Court · (2012) 05 DEL CK 0249
Civil Procedure Code, 1908 (CPC) — Section 11, 96Delhi Rent Control Act, 1958 — Section 43, 50(4)
High Courts09 May 2012Dismissed
Shri Rajender Singh and Others Vs Shri Ravinder Yadav
Delhi High Court · (2012) 05 DEL CK 0248
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 114, 145, 157
High Courts09 May 2012Dismissed
Kure Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0244
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 44Land Acquisition Act, 1894 — Section 30, 31
High Courts09 May 2012Dismissed
Rajyashree Bhartia and Others Vs Ashok Kumar Mehra and Another
Delhi High Court · (2012) 130 DRJ 689
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 20 Rule 5, 151, 152, 153
High Courts09 May 2012Allowed
National Insurance Company Ltd Vs Babita Devi
Delhi High Court · (2012) 05 DEL CK 0218
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22