High Courts14 May 2012Dismissed
State Bank of India Vs M/s. Polyplex Corporation Ltd. and Another
Delhi High Court · (2012) 05 DEL CK 0602
Civil Procedure Code, 1908 (CPC) — Section 96
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,305 of 6,805
High Courts14 May 2012Allowed
Ashok Kumar and Another Vs Matbar Singh and Others
Delhi High Court · (2012) 05 DEL CK 0408
Motor Vehicles Act, 1988 — Section 163A
High Courts14 May 2012Allowed
Indian Drugs and Pharmaceuticals Ltd. Vs Union of India and Others
Delhi High Court · (2012) 349 ITR 32
Income Tax Act, 1961 — Section 143(1)(a), 143(2), 154, 16(1), 23
High Courts14 May 2012Dismissed
Shriram General Insurance Co. Vs Naresh Kumar Bhardwaj and Another
Delhi High Court · (2012) 05 DEL CK 0328
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts14 May 2012Dismissed
Bindu Rani Vs Govt. of NCT and Others
Delhi High Court · (2012) 05 DEL CK 0221
Delhi School Education Rules, 1973 — Rule 93
High Courts14 May 2012Dismissed
Viceroy Hotels Ltd. Vs Radha Thakur
Delhi High Court · (2012) 05 DEL CK 0214
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3(5), 96
High Courts14 May 2012Allowed
Reliance General Insurance Co. Ltd. Vs Smt. Lalita and Others
Delhi High Court · (2012) 05 DEL CK 0212
High Courts14 May 2012
Ravinder Kaur Vs Sunil Kumar Sharma
Delhi High Court · (2012) 05 DEL CK 0208
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13(1)
High Courts14 May 2012
Easter Industries Limited Vs Union of India
Delhi High Court · (2012) 349 ITR 324
Income Tax Act, 1961 — Section 139, 142, 142(1), 142(2), 143(1)
High Courts14 May 2012Allowed
Pawan Kumar Vs The Asstt. Labour Commissioner Govt. of Nct of Delhi and Another
Delhi High Court · (2012) 05 DEL CK 0200
Industrial Disputes Act, 1947 — Section 2, 25U
High Courts14 May 2012
Vikas Kumar Vs CRPF
Delhi High Court · (2012) 05 DEL CK 0199
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5
High Courts14 May 2012Disposed Off
CIT Vs Sweta Estates Pvt. Ltd.
Delhi High Court · (2012) 05 DEL CK 0198
High Courts14 May 2012
Pramod Bajaj Vs Rakhee
Delhi High Court · (2012) 05 DEL CK 0197
Hindu Marriage Act, 1955 — Section 24
High Courts14 May 2012Allowed
Devender Kumar Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0189
Army Rules, 1954 — Rule 115(2)Border Security Force Act, 1968 — Section 108, 114, 142, 22, 22EBorder Security Force Rules, 1969 — Rule 142, 142(2), 143, 143(4), 160
High Courts14 May 2012
Munjal Showa Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2012) 211 TAXMAN 61
Income Tax Act, 1961 — Section 143(3), 147, 148
High Courts14 May 2012
Hari Krishan and Another Vs The Management of M/S Northern Scales Company
Delhi High Court · (2012) 4 LLJ 433 : (2012) LLR 908
Constitution of India, 1950 — Article 14, 16, 226, 227, 38Industrial Disputes Act, 1947 — Section 10, 11A, 25F, 6N
High Courts14 May 2012
Ramesh Kumar Rawat Vs The Management of M/s Northern Scales Company
Delhi High Court · (2012) 05 DEL CK 0003
Constitution of India, 1950 — Article 14, 16, 226, 227, 38
High Courts11 May 2012
Container Corporation of India Ltd. Vs Assistant Commissioner of Income Tax
Delhi High Court · (2012) 346 ITR 140 : (2012) 208 TAXMAN 62
Companies Act, 1956 — Section 617Customs Act, 1962 — Section 2(12), 7, 7(1)Income Tax Act, 1961 — Section 260A, 80IA, 80IA(12), 80IA(4)
High Courts11 May 2012Dismissed
Sudeep Singh Sabharwal Vs Shahnaz Arfi
Delhi High Court · (2012) 05 DEL CK 0702
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Registration Act, 1908 — Section 17(1)
High Courts11 May 2012
Shyam Singh Khatri and Another Vs M/s ICICI Home Finance Co. Ltd.
Delhi High Court · (2012) 194 DLT 673
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(1), Order 37 Rule 3(7), 96