High Courts11 May 2012Dismissed
SC Sharma and Co. Pvt. Ltd. Vs Atma Ram Builder Pvt. Ltd.
Delhi High Court · (2012) 05 DEL CK 0700
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(11)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,306 of 6,805
High Courts11 May 2012Dismissed
Smt. Veena Lamba and Others Vs Chairman, NDMC and Others
Delhi High Court · (2012) 5 AD 725
Constitution of India, 1950 — Article 14, 16
High Courts11 May 2012Allowed
Oriental Insurance Co. Ltd. Vs Ram Shankar Mandal and Others
Delhi High Court · (2012) 05 DEL CK 0698
Motor Vehicles Act, 1939 — Section 147, 147(1), 149(2), 92(2)Motor Vehicles Act, 1988 — Section 168
High Courts11 May 2012Allowed
Manohar Lal Suri Vs S. Mohinder Singh and Others
Delhi High Court · (2012) 05 DEL CK 0697
High Courts11 May 2012Allowed
Suresh Aggarwal Vs M/S New India Assurance Co. Ltd.
Delhi High Court · (2012) 05 DEL CK 0696
Penal Code, 1860 (IPC) — Section 149(2), 279, 304
High Courts11 May 2012
Delhi Transport Corporation Vs Ramesh Chand
Delhi High Court · (2013) 1 SCT 610
Delhi Municipal Corporation Act, 1957 — Section 17B, 516(2)Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 10Industrial Disputes Act, 1947 — Section 17B
High Courts11 May 2012Allowed
Santosh Kumar and Anr Vs Prem Kumar and Ors
Delhi High Court · (2012) 05 DEL CK 0690
Motor Vehicles Act, 1988 — Section 163(A), 166
High Courts11 May 2012Allowed
United India Insurance Co. Ltd. Vs Nirmala Kwatra and Others Nirmala Kwatra and Others Vs Rishi Raj and Others
Delhi High Court · (2012) 05 DEL CK 0685
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 May 2012Allowed
Ganga Prasad Vs State
Delhi High Court · (2012) 2 JCC 1361
Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts11 May 2012
Sunita Devi and Others Vs Ram Niwas and Others
Delhi High Court · (2012) 05 DEL CK 0675
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 May 2012
Narendra Singh Rathore Vs UOI and Others
Delhi High Court · (2012) 05 DEL CK 0674
Prevention of Corruption Act, 1988 — Section 13(1)
High Courts11 May 2012
Minni Vs High Court Of Delhi
Delhi High Court · (2012) 4 AD 685
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200Penal Code, 1860 (IPC) — Section 341, 354, 499, 506
High Courts11 May 2012Dismissed
Mohan Singh Rana and Others Vs State
Delhi High Court · (2012) 6 AD 132 : (2012) 2 JCC 1299
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 201, 218, 302, 304
High Courts11 May 2012Dismissed
Rakesh Gupta Vs State of Nct of Delhi
Delhi High Court · (2012) 2 JCC 1301
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 437(1), 437(3), 438(2)Penal Code, 1860 (IPC) — Section 420, 506
High Courts11 May 2012
Indian Instt. of Public Opinion Pvt. Ltd., Ahuja Refrigeration P. Ltd. and P.P. Chaudhary Vs Insurance Corporation of India Life Insurance Corporation of India Vs Damyanti Verma Decd Thr Lrs
Delhi High Court · (2012) 130 DRJ 157 : (2013) 1 RCR(Rent) 49
Constitution of India, 1950 — Article 162, 73Life Insurance Corporation Act, 1956 — Section 21Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 8, 9
High Courts11 May 2012
Jan Chetna Vs Ministry of Environment and Forests and Others
Delhi High Court · (2012) 4 AD 613 : (2012) 189 DLT 550 : (2012) 129 DRJ 691
Constitution of India, 1950 — Article 226National Envoirnament Appealeant Authority Act, 1997 — Section 18National Greens Tribunal Act, 2010 — Section 11
High Courts11 May 2012Dismissed
Santosh Kumar Jaiswal and Others Vs The State and Another
Delhi High Court · (2012) 05 DEL CK 0580
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 120B, 201, 218, 302, 306
High Courts11 May 2012
Corporation Bank Vs Punjab National Bank
Delhi High Court · (2012) 130 DRJ 299
Negotiable Instruments Act, 1881 (NI) — Section 131, 131A
High Courts11 May 2012Dismissed
Renu Vs Estate Officer President Sectt. and Others
Delhi High Court · (2012) 05 DEL CK 0526
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts11 May 2012Dismissed
Madan Maini Vs Smt Umavati and Others
Delhi High Court · (2012) 05 DEL CK 0525
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Delhi Rent Control Act, 1958 — Section 14(1)