COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,304 of 6,805

High Courts15 May 2012Dismissed

Commissioner of Police and Others Vs Sandeep

Delhi High Court · (2012) 05 DEL CK 0489

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 19(1)Penal Code, 1860 (IPC) — Section 148, 149, 323, 427, 452

High Courts15 May 2012

Dharmender Singh Vs Guru Gobind Singh Indraprastha University and Another

Delhi High Court · (2012) 05 DEL CK 0416

High Courts15 May 2012Dismissed

Bajaj Allianz General Insurance Co. Ltd. Vs Jugal Kishore and Others

Delhi High Court · (2012) 05 DEL CK 0409

High Courts15 May 2012

M/s Modipon Ltd. Vs The Asst. Commissioner of Income Tax

Delhi High Court · (2012) 208 TAXMAN 143

Income Tax Act, 1961 — Section 143(3), 147, 147(a), 148, 2(1A)Monopolies and Restrictive Trade Practices Act, 1969 — Section 23(2)

High Courts15 May 2012Dismissed

A Krishna Reddy Vs CBI

Delhi High Court · (2012) 05 DEL CK 0238

Criminal Procedure Code, 1973 (CrPC) — Section 161, 82Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)

High Courts15 May 2012Dismissed

MGT. Commt. Ramjas Foundation and Others Vs S.K. Aggarwal and Another

Delhi High Court · (2012) 05 DEL CK 0220

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 226Delhi School Education Rules, 1973 — Rule 120

High Courts15 May 2012

Rakesh Kumar Gupta Vs Registrar, University of Delhi and Another

Delhi High Court · (2012) 05 DEL CK 0196

Constitution of India, 1950 — Article 226

High Courts15 May 2012Dismissed

G4S Security Service (India) Pvt. Ltd. and Another Vs Mr. Sohail Maklai Entertainment P. Ltd. and Others

Delhi High Court · (2012) 5 AD 466

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts15 May 2012Dismissed

New India Assurance Co. Ltd. Vs Arun Gupta and Others

Delhi High Court · (2012) 05 DEL CK 0155

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1939 — Section 149(2), 149(4)

High Courts15 May 2012Dismissed

Ashok Kumar Vs Union of India and Others

Delhi High Court · (2012) 05 DEL CK 0130

Constitution of India, 1950 — Article 226, 311

High Courts15 May 2012Dismissed

Reshma Sachdeva and Others Vs Jaswant Singh and Others New India Assurance Co. Ltd. Vs Reshma Sachdeva and Others

Delhi High Court · (2012) 05 DEL CK 0113

High Courts15 May 2012

Govind Lal Vs State and Another

Delhi High Court · (2012) 6 AD 462 : (2012) 4 JCC 241

Criminal Procedure Code, 1973 (CrPC) — Section 29(2), 357(5)Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts15 May 2012Allowed

Bhupender @ Kale Vs State

Delhi High Court · (2012) 05 DEL CK 0036

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 498A

High Courts15 May 2012Dismissed

Anil Kumar Srivastava Vs Gurmel Singh and Others

Delhi High Court · (2012) 05 DEL CK 0035

Registration Act, 1908 — Section 17(1)

High Courts14 May 2012Dismissed

Mam Chand and Others Vs Govt. of N.C.T. of Delhi and Others

Delhi High Court · (2012) 05 DEL CK 0706

Delhi Land Reforms Act, 1954 — Section 85

High Courts14 May 2012Dismissed

M/s Empire Fantronics (I) Ltd. and Another Vs Union of India

Delhi High Court · (2012) 05 DEL CK 0703

High Courts14 May 2012Dismissed

U.P. State Road Transport Corporation Vs Babu Khan and Others

Delhi High Court · (2012) 05 DEL CK 0687

Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 140Penal Code, 1860 (IPC) — Section 279, 304A

High Courts14 May 2012Allowed

Reliance General Insurance Co. Ltd. Vs Krishan Pal and Others

Delhi High Court · (2012) 05 DEL CK 0686

High Courts14 May 2012Dismissed

A.K. Gautam Vs UOI and Others

Delhi High Court · (2012) 132 DRJ 229

Constitution of India, 1950 — Article 16(4), 335

High Courts14 May 2012Dismissed

Union Bank of India Vs M/s. Milkfood Ltd.

Delhi High Court · (2012) 05 DEL CK 0627

Limitation Act, 1963 — Section 15(1)