COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,302 of 6,805

High Courts17 May 2012Allowed

Ms. Kriti Kohli Vs Sh. Hari Nand

Delhi High Court · (2012) 05 DEL CK 0012

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 7, Order 41 Rule 24, Order 41 Rule 33, Order 7 Rule 7Contract Act, 1872 — Section 74

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High Courts16 May 2012Allowed

Rajendra Wanchoo Vs Chief Commissioner For Persons With Disabilities and Others

Delhi High Court · (2012) 05 DEL CK 0587

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32, 33

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High Courts16 May 2012Dismissed

Inder Raj Kumar Vs Delhi Jal Board

Delhi High Court · (2012) 05 DEL CK 0582

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High Courts16 May 2012Dismissed

Ganeshi Lal and Ors Vs Shyam Kishore

Delhi High Court · (2012) 05 DEL CK 0564

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts16 May 2012

World Lung Foundation South Asia Vs Ministry of Health and Family Welfare

Delhi High Court · (2012) 05 DEL CK 0551

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High Courts16 May 2012Allowed

Vishwanath Jha Vs Jay Prakash Panwar

Delhi High Court · (2012) 05 DEL CK 0545

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts16 May 2012

Vijay Pal Vs Management of M/s Panorma Export Pvt. Ltd

Delhi High Court · (2013) 1 SCT 252

Constitution of India, 1950 — Article 14, 16, 226, 227, 38Industrial Disputes Act, 1947 — Section 10, 11A, 25F, 6N

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High Courts16 May 2012Allowed

Nar Singh Dass Gupta Vs Shri Lal Man and Others

Delhi High Court · (2012) 130 DRJ 446

Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 340Evidence Act, 1872 — Section 101, 45, 47, 66, 68

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High Courts16 May 2012Allowed

Smt. Hira Devi and Others Vs New India Assurance Co. Ltd. and Others

Delhi High Court · (2012) 05 DEL CK 0417

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High Courts16 May 2012Dismissed

Kamla Devi Vs Rajmal Singh

Delhi High Court · (2013) 1 DMC 683

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482

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High Courts16 May 2012Allowed

Mrs. Kiran Uppal Prop. M/s Clas Vs Ashok Kumar and Others

Delhi High Court · (2012) 4 LLJ 414 : (2012) LLR 918

Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 17B, 33(2)(b)

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High Courts16 May 2012Disposed Off

New India Assurance Co. Ltd. Vs Deepika and Others

Delhi High Court · (2012) 05 DEL CK 0362

Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)

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High Courts16 May 2012

Microsoft Corporation and Another Vs Nimesh

Delhi High Court · (2012) 51 PTC 205

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High Courts16 May 2012Allowed

Ranjita Sahu Vs SSC and Another

Delhi High Court · (2012) 195 DLT 338

Constitution of India, 1950 — Article 226, 227

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High Courts16 May 2012Dismissed

Naveen Pawar and Others Vs State and Another

Delhi High Court · (2012) 3 JCC 1739

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 427, 435

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High Courts16 May 2012

State Vs Lal Singh and Others

Delhi High Court · (2012) 4 ILR Delhi 329 : (2012) 3 JCC 1518

Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(2), 173, 190, 190(1)Penal Code, 1860 (IPC) — Section 186, 323, 324, 34, 353

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High Courts16 May 2012Dismissed

Veena Tripathi Vs Hardayal

Delhi High Court · (2012) 5 ILR Delhi 514

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, 37, 47

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High Courts16 May 2012Dismissed

Hari Singh Thr. Lrs and Another Vs Gugan Thr. Lrs.

Delhi High Court · (2012) 05 DEL CK 0195

Delhi Land Reforms Act, 1954 — Section 85Delhi Land Reforms Rules, 1954 — Rule 56, 63(3), 67Land Acquisition Act, 1894 — Section 30, 31

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High Courts16 May 2012

Dr. Pushkar Saxena Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2012) 05 DEL CK 0192

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 14(16), 14(17), 14(2), 19Criminal Procedure Code, 1973 (CrPC) — Section 173(1)

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High Courts16 May 2012

Union of India and Another Vs Sahib Singh

Delhi High Court · (2012) 05 DEL CK 0191

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