High Courts18 May 2012Allowed
Chander Dutt Vs Nehru Yuva Kendra Sangathan
Delhi High Court · (2012) 05 DEL CK 0067
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,300 of 6,805
High Courts18 May 2012
Samaj Sudhar Samiti Harkesh Nagar (Regd) Vs Govt. of (NCT) of Delhi and Ors
Delhi High Court · (2012) 05 DEL CK 0066
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 2(44)
High Courts18 May 2012
Inderpal Singh Vs The State and Another
Delhi High Court · (2012) 3 JCC 1548 : (2012) 2 JCC 1341
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4), 146, 146(1), 482
High Courts18 May 2012Dismissed
UOI and Others Vs Balwinder Singh and Another
Delhi High Court · (2012) 5 AD 377 : (2012) 193 DLT 332 : (2012) 130 DRJ 151
Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 419, 420, 468, 471
High Courts18 May 2012Allowed
Krishan Gopal Vs Union of India and Others
Delhi High Court · (2012) 8 AD 379 : (2012) 130 DRJ 170
Constitution of India, 1950 — Article 14Delhi University Act, 1922 — Section 2
High Courts18 May 2012Dismissed
Kishan Pal Singh Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0030
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts18 May 2012Dismissed
The Oriental Insurance Co. Ltd. Vs Meenakshi Khosla
Delhi High Court · (2012) 130 DRJ 319
High Courts18 May 2012
Mohinder Kumar Verma Vs Ld. District Judge-I and Session Judge, Tis Hazari Courts, Delhi and Another
Delhi High Court · (2012) 05 DEL CK 0018
High Courts18 May 2012Dismissed
Seema Tiwari Vs Preet Public Sr. Sec. School and Another
Delhi High Court · (2012) 05 DEL CK 0017
High Courts18 May 2012Dismissed
Nikhil Mondal Vs UOI and Others
Delhi High Court · (2012) 5 AD 474 : (2012) 194 DLT 681 : (2012) 3 JCC 1506
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 8(f)Constitution of India, 1950 — Article 21Customs Act, 1962 — Section 104, 108, 11, 135
High Courts17 May 2012Dismissed
Major Rajinder Singh Chimni Th Vs State (NCT of Delhi) and Others
Delhi High Court · (2012) 05 DEL CK 0679
Contempt of Courts Act, 1971 — Section 11, 12, 20Delhi Municipal Corporation Act, 1957 — Section 345A
High Courts17 May 2012Allowed
Ramesh Chander and Another Vs Kishore Singh and Others
Delhi High Court · (2012) 05 DEL CK 0566
High Courts17 May 2012Allowed
Krishan Kanta Marwah and Another Vs Reliance General Insurance Co. Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0565
High Courts17 May 2012Dismissed
Subhash Chander Vs D.D.A
Delhi High Court · (2012) 05 DEL CK 0552
Constitution of India, 1950 — Article 226
High Courts17 May 2012Disposed Off
Rajeev Saxena Vs DDA
Delhi High Court · (2012) 05 DEL CK 0486
Constitution of India, 1950 — Article 226
High Courts17 May 2012Allowed
Cement Corporation of India Ltd and Another Vs Shri D.B. Mathur and Another
Delhi High Court · (2013) LabIC 336 : (2013) LLR 273
High Courts17 May 2012Dismissed
Vimla Sethi Vs Anisuddin and Others
Delhi High Court · (2012) 05 DEL CK 0453
High Courts17 May 2012Allowed
Brijpal Singh Teotia and Another Vs New India Assurance Co Ltd and Others
Delhi High Court · (2012) 05 DEL CK 0438
High Courts17 May 2012Dismissed
Fantasy Fashion Vs Asim Kumar Sinha
Delhi High Court · (2013) 1 JCC 29 : (2012) 1 JCC 29
Criminal Procedure Code, 1973 (CrPC) — Section 251, 311, 465, 482, 91Negotiable Instruments Act, 1881 (NI) — Section 138