High Courts21 May 2012
Shri Raj Kumar Jadhav and Another Vs Smt. Vinita Rastogi
Delhi High Court · (2012) 05 DEL CK 0322
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Stamp Act, 1899 — Section 27
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,298 of 6,805
High Courts21 May 2012Dismissed
Shambhoo Kumar Vs State
Delhi High Court · (2012) 5 AD 245 : (2012) 4 JCC 2907
Penal Code, 1860 (IPC) — Section 328, 381
High Courts21 May 2012Dismissed
Delhi Administration Vs Amar Chand
Delhi High Court · (2012) 3 JCC 1930
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Provident Funds Act, 1925 — Section 2(ix)(d), 7
High Courts21 May 2012
Rakesh Goel Vs Mukesh Kumar and Others
Delhi High Court · (2012) 05 DEL CK 0319
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 May 2012Allowed
Champa Gulati Vs UOI and Others
Delhi High Court · (2012) 05 DEL CK 0318
High Courts21 May 2012Dismissed
HDFC Bank Ltd. Vs Delhi Gymkhana Club Ltd.
Delhi High Court · AIR 2013 Delhi 10
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts21 May 2012
Govt. of NCT of Delhi and Others Vs Mukesh Vats and Others
Delhi High Court · (2012) 05 DEL CK 0316
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 May 2012
Sanjay Sharma and Others Vs Sentinal Construction Pvt. Ltd.
Delhi High Court · (2012) 05 DEL CK 0179
Transfer of Property Act, 1882 — Section 52
High Courts21 May 2012
Manoj Sharma Vs Reena Sharma and Others
Delhi High Court · (2013) 1 DMC 455 : (2012) 4 JCC 2412
Criminal Procedure Code, 1973 (CrPC) — Section 127, 482
High Courts21 May 2012
Ved Prakash and Others Vs Rajesh Gaur and Others
Delhi High Court · (2012) 05 DEL CK 0163
High Courts21 May 2012
Vandana Dheman and Others Vs Surinder Singh and Others
Delhi High Court · (2012) 05 DEL CK 0162
High Courts21 May 2012
Shiv Mandir Trust Vs Gopi Chand Rathi and Others Gopi Chand Rathi and Others Vs Shiv Mandir Trust
Delhi High Court · (2012) 05 DEL CK 0122
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 92
High Courts18 May 2012Dismissed
M/s. J.K. Cement Works Vs Delhi Jal Board
Delhi High Court · (2012) 5 AD 168 : (2012) 189 DLT 587 : (2012) 130 DRJ 441
Arbitration Act, 1940 — Section 28, 30, 33
High Courts18 May 2012Dismissed
Darshan Devi Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0609
High Courts18 May 2012
Asha Rani Garg and Others Vs MCD and Another
Delhi High Court · (2012) 05 DEL CK 0585
Delhi Municipal Corporation Act, 1957 — Section 348
High Courts18 May 2012
Rohan Mehta Vs Shri V.K. Sharma and Others Reserve Bank of India Vs Ms JVG Finance Ltd.
Delhi High Court · (2012) 05 DEL CK 0581
High Courts18 May 2012
Ike S. Gill Vs Govind S. Gill and Another
Delhi High Court · (2012) 130 DRJ 208
Civil Procedure Code, 1908 (CPC) — Section 13Registration Act, 1908 — Section 35, 58, 61Specific Relief Act, 1963 — Section 13, 34, 42
High Courts18 May 2012Dismissed
Air India Ltd Vs Govt. Of India and Others
Delhi High Court · (2012) 130 DRJ 253
Constitution of India, 1950 — Article 136, 226, 32Industrial Disputes Act, 1947 — Section 10(1), 2, 25, 25(F)
High Courts18 May 2012Dismissed
United Biotech Pvt. Ltd. Vs Orchid Chemicals and Pharmaceuticals Ltd and Others
Delhi High Court · (2012) 5 ILR Delhi 325 : (2012) 50 PTC 433
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 111, 111(1)Trade Marks Act, 1999 — Section 107, 11, 11(1), 11(2), 111