High Courts21 May 2012Allowed
National Insurance Co Ltd. Vs Shiv Kumari and Others
Delhi High Court · (2012) 05 DEL CK 0516
Motor Vehicles Act, 1988 — Section 14, 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,297 of 6,805
High Courts21 May 2012Allowed
National Insurance Co Ltd. Vs Vijay Rai and Others
Delhi High Court · (2012) 05 DEL CK 0515
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts21 May 2012Dismissed
ICICI Lombard General Insurance Co Ltd. Vs Bijender Singh and Others
Delhi High Court · (2012) 130 DRJ 545
Motor Vehicles Act, 1988 — Section 147, 149(2), 149(2)(a), 149(2)(a)(i), 149(2)(a)(i)(c)
High Courts21 May 2012Disposed Off
Samasya Samadhan Manch (Non Government Organization) Vs Municipal Corporation of Delhi (North) and Others
Delhi High Court · (2012) 05 DEL CK 0513
Constitution of India, 1950 — Article 226
High Courts21 May 2012Disposed Off
The Management of Delhi Transport Corporation Vs Dhan Singh
Delhi High Court · (2012) 05 DEL CK 0509
High Courts21 May 2012Dismissed
Mohinder Malhotra Vs Ramesh Maheshwari
Delhi High Court · (2012) 05 DEL CK 0508
Constitution of India, 1950 — Article 227Slum Areas (Improvement and Clearance) Act, 1956 — Section 19, 19(1), 20
High Courts21 May 2012Disposed Off
Parveen Bansal Vs Tata Power Delhi Distribution Ltd.
Delhi High Court · (2012) 05 DEL CK 0507
High Courts21 May 2012Allowed
Nathu Lal Vs Sandeep Gulati and Others
Delhi High Court · (2012) 05 DEL CK 0506
High Courts21 May 2012
DR. Mahipal Singh Vs CBI and Another
Delhi High Court · (2012) 5 AD 767 : (2013) CriLJ 3110 : (2013) 1 JCC 403 : (2012) 1 JCC 403
Constitution of India, 1950 — Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 162, 173(2), 173(8)Essential Commodities Act, 1955 — Section 10, 3, 7, 9
High Courts21 May 2012Dismissed
Sanjay Thakral Vs Rajeshwar Garg
Delhi High Court · (2012) 05 DEL CK 0478
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(2)
High Courts21 May 2012Disposed Off
Geeta Agarwal Vs Sunil Healthcare Ltd.
Delhi High Court · (2012) 05 DEL CK 0477
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts21 May 2012Disposed Off
Harmit Singh Vs S. Dalip Singh and Others
Delhi High Court · (2012) 05 DEL CK 0476
High Courts21 May 2012Allowed
Richa Pardeshi Vs The State
Delhi High Court · (2012) 131 DRJ 92
Succession Act, 1925 — Section 222, 241, 270, 278, 291
High Courts21 May 2012Partly Allowed
Rashtriya Pariyojna Nirman Nigam Ltd. Vs M/s Navair International Ltd.
Delhi High Court · (2012) 05 DEL CK 0432
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 18
High Courts21 May 2012Dismissed
CIT Vs Esconet Services Ltd.
Delhi High Court · (2012) 5 AD 472
Income Tax Act, 1961 — Section 36(2)(i), 36(i)(vii)
High Courts21 May 2012Dismissed
ACC Ltd. Vs District Valuation Officer and Others
Delhi High Court · (2013) 357 ITR 160 : (2012) 208 TAXMAN 397
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142A, 143(3), 147, 148, 23Wealth Tax Act, 1957 — Section 2, 24, 34AA, 35, 37
High Courts21 May 2012Allowed
Tushar Goel Vs Mukesh Kumar and Others
Delhi High Court · (2012) 05 DEL CK 0426
High Courts21 May 2012Dismissed
Sanjeev Dhir Vs State Govt. of NCT of Delhi
Delhi High Court · (2012) 4 JCC 2333
Penal Code, 1860 (IPC) — Section 302, 304B, 34, 406, 498A
High Courts21 May 2012Dismissed
Commissioner of Income Tax Vs Hidechito Shiga
Delhi High Court · (2012) 345 ITR 269
Income Tax Act, 1961 — Section 10(10CC), 17(2)(iv)
High Courts21 May 2012Dismissed
Naresh Kumar Sharma Vs Bengali
Delhi High Court · (2012) 05 DEL CK 0323
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B