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Delhi High Court judgments

1,36,095 judgments · page 4,295 of 6,805

High Courts23 May 2012Disposed Off

Satinder Kumar Vs State

Delhi High Court · (2012) 05 DEL CK 0518

Criminal Procedure Code, 1973 (CrPC) — Section 157, 428Penal Code, 1860 (IPC) — Section 141, 148, 299, 300, 302
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High Courts23 May 2012Dismissed

Munish Soni Vs Ravinder Kumar Jain

Delhi High Court · (2013) ALLMR(Cri) 223 : (2013) 1 Crimes 375 : (2012) 195 DLT 489 : (2013) 1 RCR(Criminal) 807

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139
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High Courts23 May 2012Dismissed

Manish Jindal Vs State

Delhi High Court · (2012) 6 AD 156 : (2013) 1 Crimes 470 : (2012) 4 JCC 2691

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376, 506
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High Courts23 May 2012Dismissed

Vibhu Kumar Vs Kuldip Kaur

Delhi High Court · (2012) 05 DEL CK 0396

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Delhi Rent Control Act, 1958 — Section 14(1)(a), 38, 4(1)(a)Limitation Act, 1963 — Section 5
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High Courts22 May 2012Dismissed

Deepak Vs State

Delhi High Court · (2012) 05 DEL CK 0689

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 395, 412
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High Courts22 May 2012Allowed

James Eazy Franky Vs D.R.I

Delhi High Court · (2012) 130 DRJ 598

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 35, 428Customs Act, 1962 — Section 108, 135Evidence Act, 1872 — Section 25
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High Courts22 May 2012Dismissed

Ramesh Kumar Vs Delhi Jal Board

Delhi High Court · (2012) LLR 713

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
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