High Courts24 May 2012Allowed
Ex. Constable Ashok Kumar Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0670
Central Industrial Security Force Rules, 1969 — Rule 29(1), 34
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,294 of 6,805
High Courts24 May 2012Allowed
Central Board of Secondary Education Vs Sh. Anil Kumar Kathpal
Delhi High Court · (2012) 130 DRJ 293 : (2012) 3 KLT 47 SN
Right to Information Act, 2005 — Section 22, 8, 8(1)
High Courts24 May 2012Allowed
Om Prakash Vs Camy Enterprises
Delhi High Court · (2012) 5 AD 289 : (2012) 134 FLR 375 : (2012) LLR 727
High Courts24 May 2012Dismissed
Smt. Neeraj and Others Vs Shiv Charan and Others
Delhi High Court · (2012) 05 DEL CK 0547
Motor Vehicles Act, 1988 — Section 163A
High Courts24 May 2012Dismissed
M/s Lakhan Pal Shyam Kumar Vs M/s Ram Prasad Gupta and Another
Delhi High Court · (2012) 190 DLT 659 : (2012) 51 PTC 141 : (2013) 1 RCR(Criminal) 645
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11, 134, 20, 20(c)Copyright Act, 1957 — Section 20, 62, 62(2)Trade Marks Act, 1999 — Section 134, 134(2), 134(c), 142, 62
High Courts24 May 2012Dismissed
Dewan Chand Batra and Another Vs Harish Tandon
Delhi High Court · (2012) 130 DRJ 420
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Evidence Act, 1872 — Section 47, 73
High Courts24 May 2012Allowed
Mrs. Savida Sadh Vs Narender Pal Malik
Delhi High Court · (2012) 05 DEL CK 0504
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 96
High Courts24 May 2012Allowed
R.A. Khemani Vs Union of India and Others
Delhi High Court · (2012) 190 DLT 616
High Courts24 May 2012Dismissed
Wasi @ Nadim (Mohd.) Vs State
Delhi High Court · (2012) 7 AD 354
Arms Act, 1959 — Section 25
High Courts24 May 2012Dismissed
Tauheed Khan Vs State
Delhi High Court · (2012) 4 JCC 2325
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts24 May 2012
Simrit Singh Vs State of Delhi and Others
Delhi High Court · (2012) 5 AD 707
Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 222, 232, 276, 278
High Courts24 May 2012Allowed
Ganpati Infrabuild Pvt. Ltd. Vs Sudarshana Duggal and Another
Delhi High Court · (2012) 05 DEL CK 0310
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 10
High Courts24 May 2012Dismissed
Tilak Raj and Another Vs M/s Gora Mal Hari Ram P. Ltd.
Delhi High Court · (2012) 190 DLT 267 : (2012) 130 DRJ 697
Companies Act, 1956 — Section 397, 398Contract Act, 1872 — Section 202, 29
High Courts24 May 2012
T.K. Dhar Vs UOI and Another
Delhi High Court · (2012) 05 DEL CK 0146
Companies Act, 1956 — Section 205C, 205C(2), 205C(2)(c)Constitution of India, 1950 — Article 14, 226
High Courts24 May 2012
Social Jurist Vs Govt. of NCT of Delhi
Delhi High Court · (2012) 190 DLT 345
Right of Children to Free and Compulsory Education Act, 2009 — Section 12, 12(1)(c), 2(n)
High Courts24 May 2012Dismissed
Ved Prakash Sharma Vs Dapinder Pal Singh and Others
Delhi High Court · (2013) 1 AD 355 : (2012) 193 DLT 453
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 23 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 151Limitation Act, 1963 — Section 14, 2(h)
High Courts24 May 2012Allowed
Ravinder Kaur and Others Vs Uoi and Others
Delhi High Court · (2012) 05 DEL CK 0107
High Courts24 May 2012
Krishna Raja P. and Ors Vs Uoi and Ors
Delhi High Court · (2012) 05 DEL CK 0071
High Courts24 May 2012Allowed
Wing Commander (Retd) O.P. Verma Vs Dharam Singh and Others
Delhi High Court · (2012) 05 DEL CK 0024
Motor Vehicles Act, 1988 — Section 168
High Courts24 May 2012Allowed
Vinod Kumar Agrawal Vs State Bank Of Bikaner and Jaipur and Others
Delhi High Court · (2012) 05 DEL CK 0001