Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 480, 482Limitation Act, 1963 — Section 11, 14, 14(1), 14(2), 5

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High Courts25 May 2012Dismissed

Brijesh Kumar Yadav Vs Union of India and Others

Delhi High Court · (2012) 05 DEL CK 0314

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High Courts25 May 2012Dismissed

Dharmendra Kumar Vs Union of India and Others

Delhi High Court · (2012) 05 DEL CK 0313

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High Courts25 May 2012

Mallo Devi Vs Naraini Devi Thr. L.R''S

Delhi High Court · (2012) 190 DLT 382

Delhi Rent Control Act, 1958 — Section 14(1), 14D

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High Courts25 May 2012Dismissed

ML Ravikrishna and Another Vs Suneja Sons

Delhi High Court · (2012) 05 DEL CK 0258

Arbitration and Conciliation Act, 1996 — Section 8

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High Courts25 May 2012

Flight Centre Travels P. Ltd. Vs Rahul Nath and Others

Delhi High Court · (2012) 190 DLT 367 : (2012) 50 PTC 517

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 5 Rule 1, Order 5 Rule 2, Order 5 Rule 5Limitation Act, 1963 — Section 5

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High Courts25 May 2012Dismissed

Ashok Anand Vs Raj Rani Anand and Others

Delhi High Court · (2012) 05 DEL CK 0255

Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 372

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High Courts25 May 2012Dismissed

National Insurance Company Vs Salik Ram and Others

Delhi High Court · (2012) 05 DEL CK 0194

Motor Vehicles Act, 1988 — Section 163A

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High Courts25 May 2012Allowed

Mohan Shyam Vs The State (NCT of Delhi)

Delhi High Court · (2012) 3 JCC 1523

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts25 May 2012Dismissed

Lt. Col. Shrawan Kumar Jaipuriyar Vs Union of India and Others

Delhi High Court · (2012) 05 DEL CK 0145

Constitution of India, 1950 — Article 226

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High Courts25 May 2012

K.K. Harihaloo Vs The Director, CBI

Delhi High Court · (2012) 3 JCC 1512

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 482

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High Courts25 May 2012Dismissed

Dr. Krishan Verma and Others Vs State and Others

Delhi High Court · (2012) 6 AD 386

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 482, 483Penal Code, 1860 (IPC) — Section 34, 406, 498A

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High Courts25 May 2012Dismissed

Shambhoo Singh Verma Vs Triloki Nath Sharma

Delhi High Court · (2012) 05 DEL CK 0115

Delhi Rent Control Act, 1958 — Section 14(1)(e)

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High Courts25 May 2012Dismissed

Abhilash Jain and Another Vs Surender Kumar Kalra

Delhi High Court · (2012) 6 AD 216 : (2012) 190 DLT 260 : (2012) 130 DRJ 649

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1)(a), 14(1)(b), 14(2), 14(4)

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High Courts25 May 2012

Commissioner of Income Tax Vs Vision INC

Delhi High Court · (2012) 195 DLT 276 : (2012) 208 TAXMAN 153

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Income Tax Act, 1961 — Section 142(1), 143(1), 143(2), 143(3), 144

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High Courts25 May 2012Dismissed

Sky Land International Pvt. Ltd. Vs Kavita P Lalwani

Delhi High Court · (2012) 191 DLT 594 : (2013) 2 RCR(Rent) 260

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 4, Order 12 Rule 6, Order 12 Rule 6(1), Order 7 Rule 7, 30Commercial Documents Evidence Act, 1939 — Section 3Companies Act, 1956 — Section 51

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