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Delhi High Court judgments

1,36,095 judgments · page 4,291 of 6,805

High Courts28 May 2012Dismissed

Manoj Kumar Vs Jitender Jain

Delhi High Court · (2012) 05 DEL CK 0527

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts28 May 2012Dismissed

Ms. Ilaria Kapur Vs Sh. Rakesh Kapur and Ors

Delhi High Court · (2012) 5 AD 514 : (2012) 192 DLT 649

Benami Transactions (Prohibition) Act, 1988 — Section 2(a), 3, 4, 4(1)Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 4, Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(d)Depositories Act, 1996 — Section 10, 4, 4(3)
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High Courts28 May 2012Allowed

Parvinder Singh Vs State

Delhi High Court · (2012) CriLJ 4668 : (2012) 3 JCC 1805

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49, 7A
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