High Courts30 May 2012
M/S. Shri Ram Institute for Industrial Research Vs Rajesh Kumar Gandhi
Delhi High Court · (2012) 6 AD 249 : (2012) 193 DLT 531 : (2012) LLR 736
Industrial Disputes Act, 1947 — Section 17B
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,289 of 6,805
High Courts30 May 2012Allowed
Bharat Sanchar Nigam Limited Vs Himachal Futuristic Communications Limited
Delhi High Court · (2012) 5 AD 697 : (2012) 194 DLT 661
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 28(3), 55, 62, 8
High Courts30 May 2012Allowed
Om Prakash @ Bablu, Arjun Singh @ Arjun, Ramjane @ Raja and Shahrukh @ Hashim Vs The State (Nct of Delhi)
Delhi High Court · (2012) 3 JCC 1708
Penal Code, 1860 (IPC) — Section 161, 300, 302, 304, 323
High Courts30 May 2012
Deepika Malhotra and Ors Vs Kanti Lal Jain
Delhi High Court · (2012) 195 DLT 37
Companies Act, 1956 — Section 2, 2(24), 262, 291, 292ACriminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2), 142
High Courts30 May 2012Dismissed
Ex. Ct. Rajinder Singh Vs Union of India and Others
Delhi High Court · (2012) 5 ILR Delhi 542
Border Security Force Act, 1968 — Section 117, 20(a), 26, 33(a)Constitution of India, 1950 — Article 226
High Courts30 May 2012Allowed
National Insurance Co Ltd. Vs Smt Bhoo Devi and Others
Delhi High Court · (2012) 05 DEL CK 0105
High Courts30 May 2012Dismissed
Shashi Kapoor Vs Gopal Kumar Gupta
Delhi High Court · (2012) 05 DEL CK 0104
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts30 May 2012Dismissed
Lakshmi Sugar Mills Co. Ltd. and Others Vs Commissioner of Income Tax and Another
Delhi High Court · (2012) 05 DEL CK 0092
Income Tax Act, 1961 — Section 254(1), 254(2), 260A, 271(1)
High Courts30 May 2012
CIT Vs Sunbeam Auto Ltd.
Delhi High Court · (2012) 05 DEL CK 0075
Income Tax Act, 1961 — Section 10B, 10B(1)
High Courts30 May 2012
Rajiv Vashishtha Vs Brij Mohan
Delhi High Court · (2012) 05 DEL CK 0054
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2, 151
High Courts30 May 2012Allowed
National Insurance Co Ltd. Vs Meera Devi and Others
Delhi High Court · (2012) 05 DEL CK 0031
High Courts30 May 2012Allowed
National Insurance Co. Ltd. Vs Smt Sita Devi and Others
Delhi High Court · (2012) 05 DEL CK 0029
High Courts29 May 2012Allowed
Dwarka Prasad and Another Vs State
Delhi High Court · (2012) 05 DEL CK 0654
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302
High Courts29 May 2012Dismissed
Commissioner of Police and Anr Vs Vijay Kumar Malik
Delhi High Court · (2012) 05 DEL CK 0603
Arms Act, 1959 — Section 25Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 19Penal Code, 1860 (IPC) — Section 120B, 148, 149, 25, 302
High Courts29 May 2012Dismissed
M/s Mechtech Process Engineers Pvt. Ltd. Vs M/s. Abhishek Filtertechnik Chem-Plant Pvt. Ltd.
Delhi High Court · (2012) 05 DEL CK 0586
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts29 May 2012Dismissed
M/s Dunlop India Ltd. Vs Bank of Baroda and Another
Delhi High Court · (2012) 05 DEL CK 0487
High Courts29 May 2012Dismissed
HC/GD Naresh Kumar Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0461
Constitution of India, 1950 — Article 226
High Courts29 May 2012Dismissed
Ex. Sep. Ranjeet Kumar Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0449
Army Act, 1950 — Section 108, 116, 117, 118, 119Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts29 May 2012Dismissed
Free India Dry Accumulators Lt Vs UOI
Delhi High Court · (2012) 130 DRJ 425
Civil Procedure Code, 1908 (CPC) — Section 80, 96Limitation Act, 1963 — Section 18Punjab High Court Rules and Orders — Rule 15
High Courts29 May 2012Dismissed
Durga Singh Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0415