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Delhi High Court judgments

1,36,095 judgments · page 4,287 of 6,805

High Courts31 May 2012Dismissed

Dr. R.R. Rana Vs State

Delhi High Court · (2012) 05 DEL CK 0600

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 120B, 338, 420
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High Courts31 May 2012Dismissed

Kshitij Kumar Vs State and Others

Delhi High Court · (2012) 05 DEL CK 0496

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 23, 29
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High Courts31 May 2012Allowed

State Vs Ajaj Ahemad

Delhi High Court · (2012) 05 DEL CK 0336

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Limitation Act, 1963 — Section 5
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