High Courts01 Jun 2012Dismissed
Ramesh Kumar Vs Mohd. Rahees and Others
Delhi High Court · (2012) 6 ILR Delhi 72
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 151Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,286 of 6,805
High Courts01 Jun 2012
Mohd Shamim Vs Shahnawaz Khan and Another
Delhi High Court · (2012) 193 DLT 520
Constitution of India, 1950 — Article 215Oaths Act, 1873 — Section 5
High Courts01 Jun 2012
M/S. Decor India (P) Ltd. Vs Delhi Stock Exchange Association Ltd.
Delhi High Court · (2012) 193 DLT 337
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Limitation Act, 1963 — Article 113, 18
High Courts01 Jun 2012Dismissed
Suresh Shokeen Vs Babli
Delhi High Court · (2012) 06 DEL CK 0023
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 6Contract Act, 1872 — Section 2Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Jun 2012Disposed Off
Commissioner of Income Tax Vs Sunaero Limited
Delhi High Court · (2012) 251 CTR 209 : (2012) 345 ITR 163 : (2012) 209 TAXMAN 67
Companies Act, 1956 — Section 132, 187C, 19, 209A, 4Income Tax Act, 1961 — Section 143(3), 260A, 45, 47
High Courts01 Jun 2012
Cement Corporation Of India Ltd Vs Bharat Bhushan Sehgal
Delhi High Court · (2012) 5 ILR Delhi 589
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 42 Rule 1, 100, 151Transfer of Property Act, 1882 — Section 106
High Courts01 Jun 2012Dismissed
Sanjay Gambhir Vs State
Delhi High Court · (2012) 5 AD 548 : (2012) 3 JCC 1792
Criminal Procedure Code, 1973 (CrPC) — Section 82Haryana Development and Regulation of Urban Areas Act, 1975 — Section 7(i)Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts01 Jun 2012Dismissed
Joginder Singh Vs Param Jeet Kaur and Another
Delhi High Court · (2012) 06 DEL CK 0017
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts01 Jun 2012Dismissed
Kanwar Deep Singh Sawhney and Others Vs Harish Chander and Others
Delhi High Court · (2012) 06 DEL CK 0016
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 Jun 2012
Anand Swaroop Vohra Vs Bhim Sen Bahri and Others
Delhi High Court · (2012) 06 DEL CK 0015
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Delhi Rent Control Act, 1958 — Section 14(1), 14A, 14B, 14C, 14D
High Courts01 Jun 2012Dismissed
R. Vasudevan Vs CBI
Delhi High Court · (2012) 06 DEL CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 219, 220, 31Penal Code, 1860 (IPC) — Section 120B, 302, 71Prevention of Corruption Act, 1988 — Section 12, 13(1)(c), 13(1)(d), 13(1)(e), 13(2)
High Courts01 Jun 2012Dismissed
Lt. Col. Sanjay Kashyap Vs Union of India and Another
Delhi High Court · (2012) 5 ILR Delhi 583
Constitution of India, 1950 — Article 226
High Courts01 Jun 2012
Rahuljee and Company Pvt. Ltd. Vs Income Tax Appellate Tribunal-I and Others
Delhi High Court · (2012) 208 TAXMAN 146
Income Tax Act, 1961 — Section 139(8), 209(1A), 215(1), 215(2), 215(5)
High Courts01 Jun 2012Allowed
Sh. Hansraj Vs Union of India and Others
Delhi High Court · (2012) 06 DEL CK 0011
Railway Protection Force Rules, 1987 — Rule 65, 65.2, 65.3
High Courts01 Jun 2012
Registrar of Companies and Others Vs Dharmendra Kumar Garg and Another
Delhi High Court · (2012) 172 CompCas 412 : (2012) 114 SCL 457
Companies Act, 1956 — Section 118(1), 144(2), 163(2), 163(3), 196(2)Right to Information Act, 2005 — Section 2, 20, 20(1), 22, 3
High Courts01 Jun 2012
Sh. Anup Kumar Gupta Vs Union of India and Others
Delhi High Court · (2012) 06 DEL CK 0007
High Courts01 Jun 2012Dismissed
U.S. Rajora Vs C.K. Bedi (Deceased) Through Lrs
Delhi High Court · (2012) 4 ARBLR 153
Arbitration and Conciliation Act, 1996 — Section 11, 34
High Courts01 Jun 2012Allowed
NHRC and Another Vs Sheenu Saxena and Others
Delhi High Court · (2012) 06 DEL CK 0005
Constitution of India, 1950 — Article 12, 14, 141, 142, 16
High Courts01 Jun 2012
Suman Tuteja Vs Hindalco Industries Ltd
Delhi High Court · (2012) 4 LLJ 557 : (2012) LLR 902
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12, 12(3)
High Courts01 Jun 2012Allowed
Ram Shree and Others Vs Jai Singh and Others
Delhi High Court · (2012) 06 DEL CK 0003