High Courts31 May 2012
Oriental Insurance Co Ltd Vs Sudesh and Others
Delhi High Court · (2012) 05 DEL CK 0266
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,288 of 6,805
High Courts31 May 2012Allowed
Shashi Bhushan and Others Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0265
Central Motor Vehicles Rules, 1989 — Rule 14, 2Motor Vehicles Act, 1988 — Section 149(2), 166, 170, 2(21)Penal Code, 1860 (IPC) — Section 279, 304A
High Courts31 May 2012
Delhi Development Authority Vs H.S. Khanna
Delhi High Court · (2012) 05 DEL CK 0261
Arbitration Act, 1940 — Section 11, 12, 30, 33, 5Arbitration and Conciliation Act, 1996 — Section 34
High Courts31 May 2012Dismissed
Sur Iron and Steel Company Private Limited. Vs ERA Construction (India) Limited
Delhi High Court · (2012) 4 ARBLR 147
Arbitration and Conciliation Act, 1996 — Section 34
High Courts30 May 2012Dismissed
Halcyon Asia Management Vs Hotel Blue Stone
Delhi High Court · (2012) 05 DEL CK 0601
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts30 May 2012Dismissed
N.D.M.C. Vs Shri Sanjay Jaiswal
Delhi High Court · (2012) 05 DEL CK 0576
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts30 May 2012Allowed
Arvind Kumar Vs State (NCT of Delhi)
Delhi High Court · (2012) 5 AD 591 : (2012) 3 JCC 1797
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 363, 364A, 365
High Courts30 May 2012Dismissed
State Vs Sumit Sher Singh Dagar Vs Sumit Saundal and Others
Delhi High Court · (2012) 05 DEL CK 0574
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315, 372Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts30 May 2012
Hira Lal Sharma Vs Davinder Singh Lamba
Delhi High Court · (2012) 05 DEL CK 0556
Contract Act, 1872 — Section 51
High Courts30 May 2012Dismissed
Harpreet Singh Vs Harjeet Singh and Another
Delhi High Court · (2012) 5 AD 710
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 May 2012Disposed Off
Santra Vs State and Others
Delhi High Court · (2012) 5 AD 590 : (2012) 3 JCC 1807
Criminal Procedure Code, 1973 (CrPC) — Section 251, 401
High Courts30 May 2012Dismissed
Harish Chand Khurana Vs State
Delhi High Court · (2012) 8 AD 466
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 342, 428Evidence Act, 1872 — Section 114, 4Penal Code, 1860 (IPC) — Section 161, 165
High Courts30 May 2012Dismissed
Dr. Afzal Hussain and Others Vs Union of India and Others
Delhi High Court · (2012) 6 AD 302
High Courts30 May 2012Dismissed
State Nct of Delhi Vs Ram Kumar
Delhi High Court · (2012) 05 DEL CK 0387
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A
High Courts30 May 2012Disposed Off
Laxmi Devi and Others Vs Union of India
Delhi High Court · (2012) 05 DEL CK 0374
Railway Claims Tribunal Act, 1987 — Section 23
High Courts30 May 2012Allowed
Siheshwar Mahto and Others Vs Silakant Jha and Others
Delhi High Court · (2012) 05 DEL CK 0371
High Courts30 May 2012
Bajaj Allianz General Insurance Co Ltd Vs Meenakshi and Ors Meenakshi and Ors Vs Bajaj Allianz General Insurance Co Ltd
Delhi High Court · (2012) 05 DEL CK 0361
High Courts30 May 2012Disposed Off
Court on its Own Motion Vs Commissioner of Income Tax
Delhi High Court · (2012) 05 DEL CK 0353
Income Tax Act, 1961 — Section 143(1), 244A, 245
High Courts30 May 2012Dismissed
Banarsi Das Ram Avtar Vs Chandrakanta Agarwal and Another
Delhi High Court · (2012) 05 DEL CK 0315
Delhi Rent Control Act, 1958 — Section 14(1)(b)Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts30 May 2012Dismissed
Dr. Amitabh Misra and Others Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0301