High Courts01 Jun 2012Dismissed
Balbir Singh and Others Vs Delhi Transport Corporation and Others
Delhi High Court · (2012) 06 DEL CK 0056
Factories Act, 1948 — Section 79
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,285 of 6,805
High Courts01 Jun 2012Dismissed
Ravi Parkash Samriya Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 06 DEL CK 0055
High Courts01 Jun 2012
Prabhash Sharma and Another Vs State
Delhi High Court · (2012) 6 AD 57
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162(2)Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts01 Jun 2012Disposed Off
The Polo Lauren Co L.P Vs Royal Classic Mills Pvt Ltd and Others
Delhi High Court · (2012) 06 DEL CK 0052
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4
High Courts01 Jun 2012Dismissed
Dharam Pal Singh Vs Union of India and Others
Delhi High Court · (2012) 06 DEL CK 0051
Constitution of India, 1950 — Article 226
High Courts01 Jun 2012Allowed
The Commissioner of Income Tax V Vs Nagesh Knitwears P. Ltd.
Delhi High Court · (2012) 345 ITR 135 : (2012) 210 TAXMAN 145
Constitution of India, 1950 — Article 141Foreign Trade (Development and Regulation) Act, 1992 — Section 5Income Tax Act, 1961 — Section 119, 143(3), 260A, 263, 263(1)
High Courts01 Jun 2012Dismissed
Pushkar Mal Verma Vs State (CBI)
Delhi High Court · (2012) 06 DEL CK 0048
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts01 Jun 2012Dismissed
Durga Datt Pradhan Vs CBI
Delhi High Court · (2012) 6 AD 391
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1), 482Evidence Act, 1872 — Section 132
High Courts01 Jun 2012Disposed Off
Dr. Sarbesh Bhattacharjee Vs State
Delhi High Court · (2012) 3 JCC 1599
Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts01 Jun 2012Allowed
Sh. Raj Kumar M.E. - I Vs Union of India and Another
Delhi High Court · (2012) 5 ILR Delhi 599
Armed Forces Tribunals Act, 2007 — Section 3, 34Constitution of India, 1950 — Article 14, 226, 311Navy Act, 1957 — Section 162, 163, 23, 27(1), 93(2)
High Courts01 Jun 2012
Rakesh Kumar Goyal Vs NCT of Delhi and Another
Delhi High Court · (2012) 5 AD 505 : (2012) 193 DLT 270
Civil Procedure Code, 1908 (CPC) — Section 132Constitution of India, 1950 — Article 20, 20(1), 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 468, 482
High Courts01 Jun 2012Dismissed
Arun Kumar Vs Meenu Kumar
Delhi High Court · (2012) 194 DLT 757
Constitution of India, 1950 — Article 14, 16, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts01 Jun 2012Disposed Off
CT/GD Mitrasen Vs Union of India and Another
Delhi High Court · (2012) 06 DEL CK 0035
High Courts01 Jun 2012
Commissioner of Income Tax-V Vs Nagesh Knitwears (P.) Ltd.
Delhi High Court · (2012) 345 ITR 135 : (2012) 210 TAXMAN 145
Constitution of India, 1950 — Article 141Foreign Trade (Development and Regulation) Act, 1992 — Section 5Income Tax Act, 1961 — Section 119, 143(3), 260A, 263, 28
High Courts01 Jun 2012
Mr. Rajesh Jain Vs Sh. Devender Kumar Saigal and Others
Delhi High Court · (2012) 06 DEL CK 0032
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(4), Order 37 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AContempt of Courts Act, 1971 — Section 2(c), 20
High Courts01 Jun 2012
Muzaffarnagar Medical College Vs Board of Governors in Supersession of Medical Council of India and Another Board of Governors in Supersession of Medical Council of India Vs Muzaffarnagar Medical College and Another
Delhi High Court · (2012) 06 DEL CK 0031
High Courts01 Jun 2012
Directorate of Enforcement Vs Ssr Infra and Another
Delhi High Court · (2012) 06 DEL CK 0030
High Courts01 Jun 2012Dismissed
S.K. Mittal Vs State
Delhi High Court · (2012) 06 DEL CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 397(1), 397(3), 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts01 Jun 2012Dismissed
Vikas Garg and Others Vs State and Another
Delhi High Court · (2012) 06 DEL CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2), 320(9), 482Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498
High Courts01 Jun 2012
Sushila Devi Vs State
Delhi High Court · (2012) 5 AD 675
Constitution of India, 1950 — Article 136, 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 302, 304A, 337, 34