High Courts02 Jul 2012Allowed
Chan Hong Saik Thr. SPA: Arvinder Singh Vs State and Another
Delhi High Court · (2012) 3 JCC 1858
Arms Act, 1959 — Section 25, 25(1B), 3, 39, 45Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,283 of 6,805
High Courts02 Jul 2012Allowed
Basant Rai Vs State
Delhi High Court · (2012) 191 DLT 403
Criminal Procedure Code, 1973 (CrPC) — Section 293, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii), 2(iv), 20, 20(b)(ii)(c), 21
High Courts02 Jul 2012Dismissed
State Vs Nayan Ahmad
Delhi High Court · (2012) 3 Crimes 475 : (2012) 191 DLT 343 : (2012) 3 JCC 1813
Bonded Labour System Abolition Act, 1976 — Section 6Child Labour (Prohibition and Regulation) Act, 1986 — Section 3Constitution of India, 1950 — Article 15, 23(1), 35(a)(ii), 39, 45
High Courts02 Jul 2012Dismissed
DDA Vs Bishan Devi and Others Gupta Machine Tools Ltd. Vs Union of India and Others
Delhi High Court · (2012) 191 DLT 44
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 11, 15, 15(1), 53(2), 55Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 4, 4(1), 5, 6, 8
High Courts02 Jul 2012Allowed
Spank Hotels Private Limited Vs Lemon Tree Hotels Private Limited Company
Delhi High Court · (2012) 07 DEL CK 0178
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts02 Jul 2012Allowed
Indapco Private Limited Vs Glen Appliances Private Limited
Delhi High Court · (2012) 07 DEL CK 0177
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts02 Jul 2012
Trinity Global Enterprises Ltd. Vs Raj Hiremath and Another
Delhi High Court · (2012) 193 ECR 40 : (2013) 1 JCC 391 : (2012) 1 JCC 391
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2), 439, 439(2), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts02 Jul 2012Dismissed
Damayanti Capur Vs Star Facilities Management Ltd. and Others
Delhi High Court · (2012) 4 BC 193
Arbitration and Conciliation Act, 1996 — Section 5, 8Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 37 Rule 3(4), Order 37 Rule 3(5), Order 37 Rule 3(7), Order 7 Rule 11Limitation Act, 1963 — Section 5
High Courts02 Jul 2012Allowed
Purshottam Lal Goel Vs Gurdhian Singh and Others
Delhi High Court · (2012) ACJ 2187
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 114, 63General Clauses Act, 1897 — Section 27
High Courts02 Jul 2012
K.L. Sehgal Vs Escorts Heart Institute and Research Centre Ltd. and Others
Delhi High Court · (2012) 3 BC 623
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Jul 2012
C.I.T-I Vs M/S. Consolidated Photo and Finvest Ltd.
Delhi High Court · (2013) 358 ITR 310 : (2012) 211 TAXMAN 184
Income Tax Act, 1961 — Section 14A, 260A
High Courts02 Jul 2012Dismissed
Union of India Vs Niko Resources Ltd and Another Niko Resources Ltd. Vs Union of India and Another
Delhi High Court · (2012) 191 DLT 668
Arbitration Act, 1940 — Section 23, 28Arbitration and Conciliation Act, 1996 — Section 11(9), 12, 13, 14, 14(2)
High Courts02 Jul 2012Dismissed
National Insurance Co. Ltd. Vs K.R. Murgeshan and Others
Delhi High Court · (2012) 07 DEL CK 0047
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 63
High Courts02 Jul 2012Dismissed
M/s. Omaxe Ltd. and Others Vs M/s. Roma International Pvt. Ltd.
Delhi High Court · (2012) 6 ILR Delhi 76
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 148, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts02 Jul 2012Dismissed
Sh. Om Lat Vs Union of India and Others
Delhi High Court · (2012) 191 DLT 95
Army Act, 1950 — Section 23, 26, 39(a), 39(b), 69Constitution of India, 1950 — Article 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42
High Courts02 Jul 2012
M/s. Jalpac India Ltd. Vs United India Insurance Company Limited
Delhi High Court · (2012) 07 DEL CK 0010
Constitution of India, 1950 — Article 12, 14, 19(1)(g), 226Marine Insurance Act, 1963 — Section 10, 18, 18(3), 19, 34
High Courts02 Jul 2012Dismissed
Union of India and Another Vs B.A. Dhayalan
Delhi High Court · (2012) 07 DEL CK 0009
Constitution of India, 1950 — Article 226
High Courts02 Jul 2012Dismissed
Union of India and Others Vs Yateendra Singh Jafa
Delhi High Court · (2012) 07 DEL CK 0008
Border Security Force Act, 1968 — Section 20Constitution of India, 1950 — Article 226, 311(2), 311(2)(b), 311(2)(c)
High Courts29 Jun 2012
M/s. Shiv Kumar Aggarwal and Others Vs Development Credit Bank Ltd. and Another
Delhi High Court · (2012) 06 DEL CK 0033
Civil Procedure Code, 1908 (CPC) — Section 151Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 18
High Courts25 Jun 2012Disposed Off
Sri Guru Tej Bahadur Khalsa College Vs University of Delhi and Others
Delhi High Court · (2012) 06 DEL CK 0043
National Commission for Minority Educational Institutions Act, 2004 — Section 11(f), 2(g)