High Courts02 Jul 2012Allowed
Hemlata and Ors Vs Vipin Kumar and Others
Delhi High Court · (2013) 5 ALLMR 53
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Motor Vehicles Act, 1988 — Section 140, 163A, 163A(2), 166, 40
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,281 of 6,805
High Courts02 Jul 2012Dismissed
New India Assurance Company Limited Vs Manju Aggarwal and Others
Delhi High Court · (2012) 07 DEL CK 0527
Evidence Act, 1872 — Section 63, 64, 65, 66, 74
High Courts02 Jul 2012
Puran Singh (Maj. Retired) Vs Naresh Kumar
Delhi High Court · (2012) 191 DLT 17
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Jul 2012Disposed Off
Dr. Kulvinder Singh and Another Vs State and Another
Delhi High Court · (2012) 07 DEL CK 0475
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 13 Rule 1, 151Succession Act, 1925 — Section 276
High Courts02 Jul 2012Disposed Off
Gulshan Kumar Arora Vs Ashwai Shukla and Others
Delhi High Court · (2012) 191 DLT 525 : (2012) 131 DRJ 107
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10, Order 22 Rule 10, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 129Contempt of Courts Act, 1971 — Section 12, 12(1)
High Courts02 Jul 2012Dismissed
New India Assurance Company Limited Vs Nazia and Others
Delhi High Court · (2012) 07 DEL CK 0458
Evidence Act, 1872 — Section 63, 64, 65, 66, 74
High Courts02 Jul 2012Disposed Off
Oriental Insurance Co. Ltd. Vs Pooja Chawla and Others
Delhi High Court · (2012) 07 DEL CK 0457
Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1988 — Section 163A, 166, 168
High Courts02 Jul 2012Allowed
Study Overseas India Private Limited Vs Study Overseas Global Private Limited
Delhi High Court · (2012) 07 DEL CK 0434
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts02 Jul 2012Dismissed
Reivera Builders Pvt Ltd Vs Vijay Kumar Sekhri and Others
Delhi High Court · (2012) 6 AD 165 : (2012) 110 CLA 214 : (2012) 191 DLT 117
Companies Act, 1956 — Section 10F, 397, 397(1), 397(2), 398
High Courts02 Jul 2012Disposed Off
NDMC Vs Parveen Kumar
Delhi High Court · (2012) 07 DEL CK 0429
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 7
High Courts02 Jul 2012Dismissed
M/S Arya Shamlal Jaipalmal Pvt. Ltd. and Others Vs The Delhi Development Authority
Delhi High Court · (2012) 07 DEL CK 0425
Delhi Development Act, 1957 — Section 53A
High Courts02 Jul 2012Disposed Off
Wolfgang Reim and Others Vs State and Another
Delhi High Court · (2012) 6 AD 568 : (2012) 3 JCC 2042
Constitution of India, 1950 — Article 143Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 250, 482, 483Penal Code, 1860 (IPC) — Section 114, 120B, 381, 403, 405
High Courts02 Jul 2012Disposed Off
Gurcharan Singh Vs Govt. of Nct of Delhi and Ors
Delhi High Court · (2012) 07 DEL CK 0420
Delhi Land Revenue Act, 1954 — Section 23
High Courts02 Jul 2012Disposed Off
Jagdish Gupta Vs The State Trading Corporation of India Ltd.
Delhi High Court · (2012) 07 DEL CK 0396
High Courts02 Jul 2012Dismissed
Las Vegas Sands Corp. Vs Bhasin Infotech and Infrastructure Pvt. Ltd and Others
Delhi High Court · (2012) 7 AD 362 : (2012) 191 DLT 254 : (2012) 51 PTC 260
High Courts02 Jul 2012Disposed Off
Bush Foods Overseas Pvt. Ltd. Vs Sentinel Capital Pvt. Ltd. and Another
Delhi High Court · (2012) 6 AD 305 : (2012) 3 BC 599 : (2012) 191 DLT 77 : (2012) 131 DRJ 55
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 151, 20(a)Companies Act, 1956 — Section 591, 592, 593, 594, 595
High Courts02 Jul 2012Disposed Off
Mead Johnson Nutrition (Thailand) Ltd. Vs Bureau of Indian Standards (BIS)
Delhi High Court · (2012) 191 DLT 63 : (2012) 131 DRJ 270
Bureau of Indian Standards Act, 1986 — Section 15, 15(1), 38Constitution of India, 1950 — Article 226
High Courts02 Jul 2012Dismissed
Ramyash @ Lallu @ Ramesh Vs State
Delhi High Court · (2012) 3 Crimes 467 : (2012) 3 JCC 1783
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 394, 397
High Courts02 Jul 2012Dismissed
CIT Vs Deutsche Post Bank Home Finance Ltd
Delhi High Court · (2012) 07 DEL CK 0292
Income Tax Act, 1961 — Section 2(24)
High Courts02 Jul 2012
Directorate of Revenue Intelligence Vs Gurmej Singh and Others
Delhi High Court · (2012) 07 DEL CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Customs Act, 1962 — Section 104, 105, 106, 108, 135(1)(b)