High Courts03 Jul 2012Dismissed
Somnath Ghosh Vs UOI and Another
Delhi High Court · (2012) 193 DLT 649 : (2013) 2 SLJ 50
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,279 of 6,805
High Courts03 Jul 2012Dismissed
Saurabh @ Neetu Vs The State (NCT of Delhi)
Delhi High Court · (2012) 07 DEL CK 0678
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 41(1)(c), 482, 82, 83Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 365
High Courts03 Jul 2012Allowed
Rajesh Tyagi Vs State (N.C.T. of Delhi)
Delhi High Court · (2012) 07 DEL CK 0591
Criminal Procedure Code, 1973 (CrPC) — Section 102, 161, 288, 313, 82Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 120B, 34, 365, 382, 392
High Courts03 Jul 2012Disposed Off
Smt. Harkaur Chadha and Another Vs NCT of Delhi and Others
Delhi High Court · (2012) 10 AD 188 : (2012) 191 DLT 568
Land Acquisition Act, 1894 — Section 18, 30, 31, 4
High Courts03 Jul 2012Dismissed
Four Seasons Energy Ventures Pvt. Ltd. and Others Vs State of NCT of Delhi and Another
Delhi High Court · (2013) 2 RCR(Civil) 391 : (2013) 2 RCR(Criminal) 393
Contract Act, 1872 — Section 2(d)Evidence Act, 1872 — Section 4Negotiable Instruments Act, 1881 (NI) — Section 118(a), 138, 139, 141
High Courts03 Jul 2012Allowed
Zeebo Intereactive Studios India Private Limited (Transferor Company) Vs Lakshya Digital Private Limited (Transferee Company)
Delhi High Court · (2012) 07 DEL CK 0435
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts03 Jul 2012Disposed Off
Ogilvy and Mather Pvt. Ltd and Another Vs Union of India
Delhi High Court · (2012) 5 AD 661
Arbitration and Conciliation Act, 1996 — Section 11, 33, 34, 34(3)
High Courts03 Jul 2012Disposed Off
Bank of India Vs Shanti Swaroop Aggarwal
Delhi High Court · (2012) 07 DEL CK 0421
High Courts03 Jul 2012Dismissed
Parmeshwar Prasad (since deceased) Lord Northbrook and Others Vs State and Others
Delhi High Court · (2012) 07 DEL CK 0412
Constitution of India, 1950 — Article 296Evidence Act, 1872 — Section 63, 65, 66, 68Hindu Succession Act, 1956 — Section 29
High Courts03 Jul 2012Dismissed
Pawan Kumar Vs J.N.U. and Others
Delhi High Court · (2012) 9 AD 633 : (2012) 192 DLT 410
High Courts03 Jul 2012Dismissed
Kishor Guleria Vs Director of Education Directorate of Education and Others
Delhi High Court · (2012) 195 DLT 189
Constitution of India, 1950 — Article 136, 14, 19, 21, 226
High Courts03 Jul 2012
Giffara S. (Smt.) Vs National Seeds Corporation Ltd. and Another
Delhi High Court · (2012) 10 AD 354 : (2012) 191 DLT 325 : (2013) 1 SLJ 191
Constitution of India, 1950 — Article 14
High Courts03 Jul 2012Allowed
Rai Bahadur Choudhry Ruchi Ram Khattar and Sons Vs The State
Delhi High Court · (2013) 1 JCC 286 : (2012) 3 JCC 1873
Contract Labour (Regulation and Abolition) Act, 1970 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts03 Jul 2012Dismissed
Prem Nath Anand Buildcon Pvt. Ltd. and Another Vs Poonam Sharma
Delhi High Court · (2012) 07 DEL CK 0212
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Constitution of India, 1950 — Article 227
High Courts03 Jul 2012Dismissed
Nanak Chand and Another Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0195
Indian Nursing Council Act, 1947 — Section 8, 8(2), 8(2)(d), 8(2)(f)
High Courts03 Jul 2012
V.K. Singhal and Another Vs M/S. Vantage Construction P. Ltd.
Delhi High Court · (2012) 07 DEL CK 0146
Companies Act, 1956 — Section 81(1A)Contract Act, 1872 — Section 65
High Courts03 Jul 2012
Balwan and Another Vs State
Delhi High Court · (2012) 07 DEL CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
High Courts03 Jul 2012
M/s. Pragati Builders and Promoters and Others Vs M/s. Ram Murty Pyara Lal and Others
Delhi High Court · (2012) 3 BC 835 : (2012) 191 DLT 193
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, Order 34 Rule 5, Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A)
High Courts03 Jul 2012
M/S Indian Exports and Imports P. Ltd. Vs M/S Pashupati Technofeb Ltd.
Delhi High Court · (2012) 07 DEL CK 0140
Companies Act, 1956 — Section 481
High Courts03 Jul 2012Allowed
A.K. Mitra Vs Union of India and Others
Delhi High Court · (2012) 191 DLT 715 : (2012) 135 FLR 115
Payment of Gratuity Act, 1972 — Section 2(A)(1), 4(1)(b), 7(4)(b)