Arbitration and Conciliation Act, 1996 — Section 11, 14(1)(a), 15(2), 34Central Excises and Salt Act, 1944 — Section 12AFinance Act, 2007 — Section 83

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High Courts04 Jul 2012Dismissed

Management of M/s. Rajasthan Patrika Ltd. Vs Jasod Singh

Delhi High Court · (2012) 191 DLT 134 : (2012) 4 LLJ 732 : (2013) 1 LLN 463 : (2013) LLR 118 : (2012) LLR 978

Industrial Employment (Standing Orders) Act, 1946 — Section 3

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High Courts04 Jul 2012Dismissed

M/s. Jyoti Sarup Mittal Vs M/s. Abhiyan Cooperative Group Housing Society Ltd. and Another

Delhi High Court · (2012) 07 DEL CK 0426

Arbitration and Conciliation Act, 1996 — Section 16, 34Contract Act, 1872 — Section 73, 74Electricity (Supply) Act, 1948 — Section 49

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High Courts04 Jul 2012Allowed

In Re: M/s. Rexcel Pharmaceuticals Ltd. and Others

Delhi High Court · (2012) 07 DEL CK 0409

Companies Act, 1956 — Section 391, 392, 393, 394

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High Courts04 Jul 2012

Yogita Bajaj and Others Vs State (Govt. NCT of Delhi) and Others

Delhi High Court · (2012) 07 DEL CK 0364

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High Courts04 Jul 2012Allowed

Naresh Kumar Vs The State (Govt. of Nct) Delhi

Delhi High Court · (2012) 6 AD 197

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 363, 375, 376

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High Courts04 Jul 2012Dismissed

Yashpal Singh Tomar @ Pappu Vs Narpat Singh

Delhi High Court · (2012) 07 DEL CK 0211

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 4, 151Constitution of India, 1950 — Article 227

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High Courts04 Jul 2012Dismissed

Surender Kaur Vs M/s. Roma International Pvt. Ltd.

Delhi High Court · (2012) 7 AD 37

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227

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High Courts04 Jul 2012Dismissed

S.C. Dubey Vs Union of India and Others

Delhi High Court · (2012) 07 DEL CK 0179

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts04 Jul 2012Allowed

M/S Daewoo Motors India Ltd. Vs WG CDR (Retd.) H.D. Talwani

Delhi High Court · (2012) 110 CLA 21 : (2012) 175 CompCas 530

Companies Act, 1956 — Section 2(13), 2(30), 454, 454(2), 454(2)(a)Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts04 Jul 2012Allowed

M/s Spectral Services Consultants Pvt. Ltd. Vs M/s. Aecom India Private Limited

Delhi High Court · (2012) 07 DEL CK 0173

Companies Act, 1956 — Section 235, 251, 303(1), 391, 391(2)

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High Courts04 Jul 2012Dismissed

Manjinder Singh Vs State

Delhi High Court · (2012) 07 DEL CK 0154

Criminal Procedure Code, 1973 (CrPC) — Section 190, 482

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High Courts04 Jul 2012Dismissed

Kiran Kriplani Vs Jethanand Jethwani

Delhi High Court · (2013) 2 Crimes 213 : (2012) 193 DLT 300 : (2013) 2 KHC 715 : (2013) 4 RCR(Criminal) 66

Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12

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High Courts04 Jul 2012

Sumit Kumar Vs State

Delhi High Court · (2012) 3 JCC 1939 : (2012) 3 JCC 1827

Penal Code, 1860 (IPC) — Section 307, 34

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High Courts04 Jul 2012

The Management of Statesman Ltd. Vs The Presiding Officer and Another

Delhi High Court · (2012) 07 DEL CK 0052

Industrial Disputes Act, 1947 — Section 33(1), 33(2), 33(2)(a), 33(2)(b), 33(5)

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High Courts04 Jul 2012Dismissed

Shobhraj Motwani Vs BMR Lease and Credit Ltd.

Delhi High Court · (2012) 07 DEL CK 0029

Arbitration and Conciliation Act, 1996 — Section 8

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