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Delhi High Court judgments

1,36,095 judgments · page 4,280 of 6,805

High Courts03 Jul 2012Allowed

State Vs Lal Singh

Delhi High Court · (2012) 07 DEL CK 0065

Constitution of India, 1950 — Article 14, 15, 15(4), 15(5), 16Criminal Procedure Code, 1973 (CrPC) — Section 173, 438Prevention of Corruption Act, 1988 — Section 17, 5(4)
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High Courts03 Jul 2012Dismissed

Amit Mohan Singh Vs UOI

Delhi High Court · (2012) 6 AD 158 : (2012) 3 JCC 1992

Criminal Procedure Code, 1973 (CrPC) — Section 14(1)(G), 41(1)(g)Extradition Act, 1962 — Section 15, 16, 17, 18, 24
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High Courts02 Jul 2012Disposed Off

Jasbir Singh Vs Govt. of NCT of Delhi

Delhi High Court · (2012) 07 DEL CK 0704

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 428, 482Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 27, 32(A)
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High Courts02 Jul 2012Dismissed

Meenakshi Jain Vs State and Another

Delhi High Court · (2012) 194 DLT 745

Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(3), 156(3), 200Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 304A
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High Courts02 Jul 2012Dismissed

Ranjit Tiwari Vs Narender Nayyar

Delhi High Court · (2012) 8 AD 546 : (2012) 4 BC 98 : (2012) 191 DLT 318 : (2012) 5 ILR Delhi 625

Negotiable Instruments Act, 1881 (NI) — Section 1, 138, 141, 141(1), 141(2)
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High Courts02 Jul 2012Allowed

Dinesh Aggarwal and Another Vs Dri.

Delhi High Court · (2013) 289 ELT 407 : (2013) 39 STT 658

Constitution of India, 1950 — Article 20(2), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 132, 135(1), 300, 482Customs Act, 1962 — Section 132, 135(1)
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