High Courts02 Jul 2012Dismissed
Nawab Ali Vs Govt. of NCT Delhi and Others
Delhi High Court · (2012) 191 DLT 4 : (2012) 6 ILR Delhi 554
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,282 of 6,805
High Courts02 Jul 2012Dismissed
All India Itdc Workers Union (Regd) and Others Vs Mr. B.K. Sinha and Others
Delhi High Court · (2012) 191 DLT 201
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 16, 21, 39(d)Contempt of Courts Act, 1971 — Section 12, 2(b)
High Courts02 Jul 2012Dismissed
National Insurance Company Limited Vs Angelina and Ors
Delhi High Court · (2012) 131 DRJ 87
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 63, 64, 65, 66, 74
High Courts02 Jul 2012
Beerwati @ Beermati and Others Vs Hukam Chand and Others The Oriental Insurance Co. Ltd. Vs Beerwati and Others
Delhi High Court · (2012) 07 DEL CK 0245
Evidence Act, 1872 — Section 114, 63
High Courts02 Jul 2012
Oic Ltd. Vs Shanti and Others
Delhi High Court · (2013) ACJ 2530 : (2013) 5 ALLMR 22
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 181, 3
High Courts02 Jul 2012
National Insurance Co. Ltd. Vs Manju Bansal and Others Manju Bansal and Others Vs National Insurance Co. Ltd.
Delhi High Court · (2012) 07 DEL CK 0232
Constitution of India, 1950 — Article 12Evidence Act, 1872 — Section 65, 66, 74
High Courts02 Jul 2012Dismissed
New India Assurance Co. Ltd. Vs Geeta and Others
Delhi High Court · (2012) 6 ILR Delhi 582
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 114, 63
High Courts02 Jul 2012Dismissed
Godfrey Phillips India Ltd. Vs Dharampal Satyapal Ltd. and Another
Delhi High Court · (2012) 191 DLT 109 : (2012) 51 PTC 251
Civil Procedure Code, 1908 (CPC) — Section 151Copyright Act, 1957 — Section 14, 2(c), 44Registration Act, 1908 — Section 48
High Courts02 Jul 2012
Gabbo Vs Union of India and Anr
Delhi High Court · (2012) 6 AD 54
Land Acquisition Act, 1894 — Section 4
High Courts02 Jul 2012Dismissed
Narain Singh (DECD.) Thr. L.Rs. and Ors Vs Union of India and Another
Delhi High Court · (2012) 6 AD 8
Land Acquisition Act, 1894 — Section 4
High Courts02 Jul 2012Dismissed
Meera Gupta and Others Vs Govt of Nctd and Another
Delhi High Court · (2013) ALLMR(Cri) 86 : (2013) 1 Crimes 481
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts02 Jul 2012Dismissed
Shri Praful Kumar Shahi Vs Shri B.D. Dhawan and Others
Delhi High Court · (2012) 07 DEL CK 0214
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 47Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 25
High Courts02 Jul 2012
Shri Nem Chand Jain Vs Shri Sanjay Kumar Jain and Another
Delhi High Court · (2012) 07 DEL CK 0213
Delhi Rent Control Act, 1958 — Section 14, 25B, 25B(5)
High Courts02 Jul 2012Allowed
M/s Go Delhi Luxury Tours Vs Go Delhi Tours
Delhi High Court · (2012) 7 AD 497 : (2012) 192 DLT 144 : (2012) 51 PTC 273
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts02 Jul 2012Allowed
M/s Marvel Tea Estate India Ltd. Vs M/s Nusun Genetic Research Ltd.
Delhi High Court · AIR 2013 Delhi 40 : (2012) 51 PTC 308
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Trade Marks Act, 1999 — Section 28, 29, 29(1), 29(4), 31
High Courts02 Jul 2012Allowed
Industrial Finance Corporation of India Ltd. Vs M/S. T.T. Ltd.
Delhi High Court · (2012) 07 DEL CK 0197
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts02 Jul 2012Allowed
Industrial Finance Corporation of India Ltd. Vs M/s. T.T. Ltd.
Delhi High Court · (2012) 07 DEL CK 0196
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts02 Jul 2012
Sandeep Vs State
Delhi High Court · (2012) 7 AD 39 : (2012) 191 DLT 212 : (2012) 5 ILR Delhi 426
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 361Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 307, 34
High Courts02 Jul 2012Dismissed
Coastal Andhra Power Limited Vs Andhra Pradesh Central Power Distribution Company Limited and Others
Delhi High Court · (2012) 07 DEL CK 0193
Arbitration and Conciliation Act, 1996 — Section 9Electricity Act, 2003 — Section 79(1)(a), 79(1)(f), 86, 86(1)(f)
High Courts02 Jul 2012Allowed
Dr. D.V. Chug Vs State and Another
Delhi High Court · (2012) 6 ILR Delhi 81 : (2012) 3 JCC 1932
Delhi Development Act, 1957 — Section 12, 14, 28, 29Delhi Municipal Corporation Act, 1957 — Section 2(1), 2(24), 2(25), 2(27), 2(29)Industrial Disputes Act, 1947 — Section 2(J)