High Courts06 Jul 2012

Kamlesh Ishwarbhai Patel Vs Uoi and Others

Delhi High Court · (2012) 3 JCC 1985

Central Excises and Salt Act, 1944 — Section 35(H)Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 8, Order 8 Rule 9Foreign Exchange Management Act, 1999 — Section 19, 19(1), 35, 49
High Courts06 Jul 2012Dismissed

Durga Prasad Ray Vs Meenu

Delhi High Court · (2012) 191 DLT 275

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(1)(ia), 24
High Courts06 Jul 2012

Sh. Ajit Pal Singh Vs Ms. Shashi Kaura and Others

Delhi High Court · (2012) 07 DEL CK 0165

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Criminal Procedure Code, 1973 (CrPC) — Section 340Specific Relief Act, 1963 — Section 16, 16(1)(c), 16(c)