High Courts09 Jul 2012Dismissed
Anil Rai Vs C.B.I.
Delhi High Court · (2012) 3 JCC 1925
Penal Code, 1860 (IPC) — Section 120B, 420, 471
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,274 of 6,805
High Courts09 Jul 2012Dismissed
Varun Gauba Vs Punjab and Sind Bank and Others
Delhi High Court · (2012) 07 DEL CK 0250
Contract Act, 1872 — Section 133, 134, 135, 139, 141
High Courts09 Jul 2012Allowed
Colonel A.D. Nargolkar Vs Union of India and Ors
Delhi High Court · (2012) 07 DEL CK 0227
Army Act, 1950 — Section 134, 27Constitution of India, 1950 — Article 14, 16, 21, 226, 227
High Courts09 Jul 2012Dismissed
Shri Uday Punj Vs Commissioner of Income Tax, Central-III, New Delhi
Delhi High Court · (2012) 174 CompCas 518 : (2012) 253 CTR 22 : (2012) 209 TAXMAN 29
Companies Act, 1956 — Section 73(1A), 73(2)Depositories Act, 1996 — Section 10, 2(a)Income Tax Act, 1961 — Section 10(38), 2(47)
High Courts09 Jul 2012Allowed
Alfa Bhoj Pvt. Ltd. Vs New Delhi Municipal Council
Delhi High Court · (2012) 6 AD 429 : (2012) 4 BC 167 : (2012) 191 DLT 548 : (2012) 5 ILR Delhi 447
Contract Act, 1872 — Section 74
High Courts09 Jul 2012Allowed
Kulvinder Singh Vs Harvinder Pal Singh and Another
Delhi High Court · (2012) 192 DLT 1 : (2012) 6 ILR Delhi 108
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts09 Jul 2012
Shri Gajinder Pal Singh Vs Shri Mahtab Singh and Others
Delhi High Court · (2012) 6 AD 109 : (2012) 130 DRJ 663 : (2012) 5 ILR Delhi 643
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 7 Rule 11, 151Evidence Act, 1872 — Section 107, 108, 114, 90Hindu Succession Act, 1956 — Section 8
High Courts09 Jul 2012Dismissed
Sandal Singh Vs Union of India and Another
Delhi High Court · (2012) 07 DEL CK 0117
High Courts09 Jul 2012Dismissed
Bhagwati Parshad and Others Vs State and Others
Delhi High Court · (2012) 07 DEL CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 341Penal Code, 1860 (IPC) — Section 308, 323, 34, 341, 506
High Courts09 Jul 2012Allowed
New India Assurance Co. Ltd. Vs Brahmdev Singh and Others
Delhi High Court · (2012) 07 DEL CK 0090
High Courts09 Jul 2012Dismissed
New India Assurance Company Ltd. Vs Surender and Others
Delhi High Court · (2012) 07 DEL CK 0081
High Courts09 Jul 2012Allowed
Red Hat INC Vs Mr. Hemant Gupta and Others
Delhi High Court · (2013) 1 AD 130 : (2012) 191 DLT 421 : (2012) 51 PTC 422
High Courts09 Jul 2012
Sh. Gopal Johari Vs Sh. Anup Diwan and Others
Delhi High Court · (2012) 131 DRJ 98
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(d), 151
High Courts09 Jul 2012
New India Assurance Company Ltd. Vs Maya Devi and Others
Delhi High Court · (2012) 07 DEL CK 0058
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts09 Jul 2012
Mohd. Jafar and Others Vs Nasra Begum
Delhi High Court · (2012) 191 DLT 401 : (2012) 6 ILR Delhi 104 : (2012) 2 RCR(Rent) 236
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts09 Jul 2012
Ashwani Kumar and Others Vs Attaur Rehman and Others
Delhi High Court · (2012) 2 RCR(Rent) 227
High Courts09 Jul 2012Dismissed
Commissioner of Police and Another Vs Ramanuj Upadhyay
Delhi High Court · (2012) 07 DEL CK 0013
Criminal Law (Amendment) Act, 2005 — Section 7Penal Code, 1860 (IPC) — Section 147, 148, 308, 332, 333Prevention of Damage to Public Property Act, 1984 — Section 2, 3, 4
High Courts06 Jul 2012Dismissed
GTL Limited and Others Vs IFCI Ltd. and Another
Delhi High Court · (2012) 07 DEL CK 0705
Arbitration Act, 1940 — Section 24Arbitration and Conciliation Act, 1996 — Section 11, 34, 8, 8(1)Contract Act, 1872 — Section 176, 5, 8
High Courts06 Jul 2012Allowed
Union of India and Others Vs Shri Vikas Keraba Suryawanshi and Others S.K.Mehra and Others Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0702
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 141, 16, 226, 309
High Courts06 Jul 2012Dismissed
Sh. Vishwa Vibhuti Vs Central Bureau of Investigations
Delhi High Court · (2012) 07 DEL CK 0701
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(5), 178, 195(1)(b)(ii)Evidence Act, 1872 — Section 74, 76, 77, 79, 80