COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,272 of 6,805

High Courts10 Jul 2012Dismissed

Amar Nath Vs Shakuntala

Delhi High Court · (2012) 6 AD 438

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High Courts10 Jul 2012Dismissed

Shri Jinesh Kumar Jain Vs Smt. Iris Paintal and Others

Delhi High Court · (2012) 5 ILR Delhi 678

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 7 Rule 7Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 3, 4, 5, 6Foreign Exchange Regulation Act, 1973 — Section 9

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High Courts10 Jul 2012Allowed

The Commissioner of Income Tax III Vs Shonkh Technology Ltd.

Delhi High Court · (2012) 07 DEL CK 0481

Income Tax Act, 1961 — Section 143(3), 147, 148, 47

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High Courts10 Jul 2012Allowed

Arvind Kumar Agrwal Vs National Board of Examination and Another

Delhi High Court · (2012) 07 DEL CK 0463

Constitution of India, 1950 — Article 226

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High Courts10 Jul 2012Dismissed

Ajeet Singh Katiyar Vs State

Delhi High Court · (2012) 07 DEL CK 0363

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High Courts10 Jul 2012

Omaxe Limited Vs Madhu Sudan Sharma and Others

Delhi High Court · (2012) 9 AD 597

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)

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High Courts10 Jul 2012Dismissed

Asha Devi Vs Satish Kumar

Delhi High Court · (2012) 07 DEL CK 0320

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13, 151Constitution of India, 1950 — Article 227

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High Courts10 Jul 2012

Sunil Grover Vs State

Delhi High Court · (2012) 3 JCC 2183

Criminal Procedure Code, 1973 (CrPC) — Section 173, 439

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High Courts10 Jul 2012

Bips Systems Ltd. Vs Tata Infotech Ltd.

Delhi High Court · (2012) 6 AD 130

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High Courts10 Jul 2012Allowed

CIT Vs RL Traders

Delhi High Court · (2012) 07 DEL CK 0168

Income Tax Act, 1961 — Section 142(1), 143(2), 153A

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High Courts10 Jul 2012

Dentsply India Pvt. Ltd. Vs Excel International and Others

Delhi High Court · (2012) 07 DEL CK 0150

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High Courts10 Jul 2012

Young Achievers Vs IMS Learning Resources Pvt. Ltd.

Delhi High Court · (2012) 7 AD 25 : (2013) 4 CompLJ 223 : (2012) 191 DLT 378 : (2012) 5 ILR Delhi 462 : (2012) 51 PTC 581

Arbitration and Conciliation Act, 1996 — Section 8Contract Act, 1872 — Section 11(5), 62

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High Courts10 Jul 2012

Shri Satish C. Sharma and Others Vs M/s S.A.S. Leasing Pvt. Ltd. and Another

Delhi High Court · (2012) 07 DEL CK 0025

Central Sales Tax Act, 1956 — Section 6ACivil Procedure Code, 1908 (CPC) — Order 11 Rule 16, Order 12 Rule 6, Order 15 Rule 1Delhi Rent Control Act, 1958 — Section 3(c), 50

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High Courts10 Jul 2012