High Courts12 Jul 2012
Krishak Bharati Cooperative Ltd. Vs Deputy CIT
Delhi High Court · (2013) 350 ITR 24 : (2012) 210 TAXMAN 123
Income Tax Act, 1961 — Section 143(3), 269UA(d)(i)Transfer of Property Act, 1882 — Section 105
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,270 of 6,805
High Courts11 Jul 2012Allowed
Anil Kumar Vs The State
Delhi High Court · (2012) 3 JCC 1833
Criminal Procedure Code, 1973 (CrPC) — Section 133, 293, 313Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A
High Courts11 Jul 2012Dismissed
Smt. Prabha Lama Vs University of Delhi and Another
Delhi High Court · (2012) 07 DEL CK 0672
High Courts11 Jul 2012Dismissed
Dr. (Mrs.) Manisha Rao Vs University of Delhi and Another
Delhi High Court · (2012) 07 DEL CK 0671
High Courts11 Jul 2012Dismissed
Shri D.C. Sharma Vs Canara Bank
Delhi High Court · (2012) 07 DEL CK 0670
Constitution of India, 1950 — Article 226
High Courts11 Jul 2012Dismissed
Dr.(Ms.) V.L. Bhargava and Another Vs Shri Balwant Singh and Another Shri Balwant Singh Vs Dr.(Ms.) V.L. Bhargava and Another
Delhi High Court · (2012) 07 DEL CK 0659
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 6 Rule 9, Order 7 Rule 14, Order 7 Rule 17, Order 7 Rule 9
High Courts11 Jul 2012Disposed Off
Dr. J.P. Swami Vs Ravi Chand
Delhi High Court · (2012) 6 AD 494 : (2012) 2 RCR(Rent) 233
Specific Relief Act, 1963 — Section 6
High Courts11 Jul 2012Dismissed
Sushila Vs Brijesh and Others
Delhi High Court · (2013) 1 ILR Delhi 511
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts11 Jul 2012Dismissed
Sanjay Yadav Vs State
Delhi High Court · (2012) 07 DEL CK 0576
Criminal Procedure Code, 1973 (CrPC) — Section 164, 376Penal Code, 1860 (IPC) — Section 376, 506I
High Courts11 Jul 2012Dismissed
Vikas Harjai Vs Chetna Harjai
Delhi High Court · (2012) 07 DEL CK 0540
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts11 Jul 2012Allowed
Union of India Vs Central Information Commission and Another
Delhi High Court · (2012) 284 ELT 335
Atomic Energy Act, 1962 — Section 18, 18(1)Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 14 Rule 4Constitution of India, 1950 — Article 19(1)(a), 19(2), 226, 32, 356
High Courts11 Jul 2012Allowed
Smt. Santra Kumari Vs Bhagwan and Others
Delhi High Court · (2012) 07 DEL CK 0500
High Courts11 Jul 2012Dismissed
State Trading Corporation of India Ltd. Vs Nirmal Gupta and Others
Delhi High Court · (2012) 07 DEL CK 0497
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts11 Jul 2012Dismissed
Dr. Ashok Jolly Vs Shashi Prabha
Delhi High Court · (2012) 6 ILR Delhi 612 : (2012) 2 RCR(Rent) 232
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts11 Jul 2012Dismissed
Puran Chand Vs The Management of India International Centre
Delhi High Court · (2012) 07 DEL CK 0479
Constitution of India, 1950 — Article 226
High Courts11 Jul 2012Allowed
Delhi Transport Corporation Vs Vijay Singh and Others
Delhi High Court · (2012) 07 DEL CK 0478
Industrial Disputes Act, 1947 — Section 25F
High Courts11 Jul 2012Dismissed
Shri Azad Singh Vs Delhi Transport Corpn. and Another
Delhi High Court · (2012) 07 DEL CK 0477
Constitution of India, 1950 — Article 14
High Courts11 Jul 2012Allowed
The Officer-in-Charge, Central Arid Zone Research Institute Vs The Presiding Officer and Another
Delhi High Court · (2012) 07 DEL CK 0476
High Courts11 Jul 2012Dismissed
Oriental Insurance Co. Ltd Vs Hiralal and Others
Delhi High Court · (2012) 07 DEL CK 0448