High Courts09 Jul 2012Allowed
Shiv Shankar Singhal Vs Balbir Singh
Delhi High Court · (2012) 9 AD 335 : (2012) 191 DLT 711
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Specific Relief Act, 1963 — Section 20
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,273 of 6,805
High Courts09 Jul 2012Allowed
M/s. R.K. Machine Tools (P) Ltd. and Another Vs Union of India and Others
Delhi High Court · (2012) 8 AD 253 : (2012) 4 BC 18 : (2012) 191 DLT 461 : (2012) 131 DRJ 208
High Courts09 Jul 2012Dismissed
Raj Kumar Vs B.S.E.S. Yamuna Power Ltd
Delhi High Court · (2012) 10 AD 276 : (2012) 191 DLT 665
High Courts09 Jul 2012Dismissed
Ms. Stephanie Joan Becker Vs State and Anr
Delhi High Court · AIR 2013 Delhi 37 : (2012) 5 ILR Delhi 636
Guardians and Wards Act, 1890 — Section 26, 47, 7
High Courts09 Jul 2012Allowed
Delhi Transport Corporation Vs Commissioner of Service Tax
Delhi High Court · (2013) 30 STR 457
High Courts09 Jul 2012Dismissed
Mohit Vs State
Delhi High Court · (2012) 6 AD 344 : (2013) 1 JCC 281 : (2012) 3 JCC 1840
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109, 376
High Courts09 Jul 2012Disposed Off
Handicraft and Handloom Export Corporation of India Ltd. Vs Unisilk Ltd. RM and Others M/s. Overseas Trading Corporation Vs Handlooms and Handicrafts Export Corporation of India Ltd.
Delhi High Court · (2012) 07 DEL CK 0499
Civil Procedure Code, 1908 (CPC) — Section 10Evidence Act, 1872 — Section 17Railways Act, 1989 — Section 106
High Courts09 Jul 2012Disposed Off
Shanker Trading (P) Ltd. Vs The CIT Commissioner of Income Tax Del Vs M/s. Shankar Trading Co. P. Ltd.
Delhi High Court · (2012) 254 CTR 44 : (2012) 208 TAXMAN 526
Income Tax Act, 1961 — Section 10(2)(xv), 2(31), 2(41), 40(A)(2), 40A
High Courts09 Jul 2012Disposed Off
M/s Fiitjee Ltd. and Another Vs Dr. Kanwal Sujit
Delhi High Court · (2012) 191 DLT 408
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 14, Order 34 Rule 15, Order 37 Rule 1, Order 37 Rule 3(7)
High Courts09 Jul 2012Disposed Off
Municipal Corporation of Delhi Vs Budh Prakash
Delhi High Court · (2012) 07 DEL CK 0444
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 11A, 25F
High Courts09 Jul 2012Disposed Off
Jitender and Another Vs State
Delhi High Court · (2012) 6 AD 443
Arms Act, 1959 — Section 25, 27, 4Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts09 Jul 2012Allowed
Pankaj Negi Vs Union of India and Another
Delhi High Court · (2012) 07 DEL CK 0408
Border Security Force Act, 1968 — Section 14, 15, 17, 18, 40Constitution of India, 1950 — Article 14, 16, 21
High Courts09 Jul 2012Disposed Off
M/s. R.K. Machine Tools (P) Ltd. and Anr Vs Union of India and Ors
Delhi High Court · (2012) 8 AD 253 : (2012) 4 BC 18 : (2012) 191 DLT 461 : (2012) 131 DRJ 208
Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20
High Courts09 Jul 2012Dismissed
United India Insurance Company Ltd. Vs Bablesh Kumari Yadav and Others
Delhi High Court · (2012) 07 DEL CK 0400
High Courts09 Jul 2012Dismissed
Ganga Dass Vs D.N. Singhal and Another
Delhi High Court · (2012) 2 RCR(Rent) 226
Delhi Rent Control Act, 1958 — Section 25B
High Courts09 Jul 2012Disposed Off
Delhi Airport Metro Express Pvt Ltd Vs NDMC and Another
Delhi High Court · (2012) 07 DEL CK 0381
Constitution of India, 1950 — Article 226, 287Railways Act, 1989 — Section 2(32)
High Courts09 Jul 2012Dismissed
Uday Punj Vs Commissioner of Income Tax, Central-III, New Delhi
Delhi High Court · (2012) 348 ITR 98 : (2012) 23 TAXMAN 148
Companies Act, 1956 — Section 73(1A), 73(2)Depositories Act, 1996 — Section 10, 2(a)Income Tax Act, 1961 — Section 10(38), 2(47)
High Courts09 Jul 2012Dismissed
Narender Kaur and Another Vs Sanjeev Sachdeva and Another
Delhi High Court · (2012) 07 DEL CK 0321
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 15(1), 15(7)
High Courts09 Jul 2012
Ashok Sachdev and Anr Vs G.S.Chauhan
Delhi High Court · (2012) 3 JCC 1836
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 420