COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,277 of 6,805

High Courts05 Jul 2012Disposed Off

Ajay Gupta and Another Vs State

Delhi High Court · (2012) 6 AD 29

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 2A, Order 6 Rule 17, 151, 24Contract Act, 1872 — Section 202Registration Act, 1908 — Section 17(1)(b)

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High Courts05 Jul 2012Disposed Off

Vinod Kumar @ Vinod Kumar Handa Vs State Govt. of N.C.T. of Delhi

Delhi High Court · (2012) 130 DRJ 531

Evidence Act, 1872 — Section 121, 122, 123, 124, 125Penal Code, 1860 (IPC) — Section 120B, 306, 313, 376, 493

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High Courts05 Jul 2012Dismissed

Balwinder Singh @ Belly Thr. Perokar/Father Kashmir Singh Vs Govt. of N.C.T. of Delhi

Delhi High Court · (2012) 130 DRJ 465

Criminal Procedure Code, 1973 (CrPC) — Section 219, 223(a), 223(d)Explosive Substances Act, 1908 — Section 3, 4, 5Penal Code, 1860 (IPC) — Section 121A, 122, 186, 307, 323

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High Courts05 Jul 2012

Mohd. Farjam Vs Sarfaraz Ahmed and Others

Delhi High Court · (2012) 191 DLT 247

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 99

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High Courts05 Jul 2012Dismissed

K.V. Kohli Thr. L.Rs Vs State

Delhi High Court · (2012) 6 ILR Delhi 93

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), Order 7 Rule 11, 151

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High Courts05 Jul 2012Dismissed

Bhagwati Devi Pathak and Others Vs Airport Director and Others

Delhi High Court · (2012) 07 DEL CK 0199

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High Courts05 Jul 2012Allowed

A K Exim Pvt. Ltd. and Jamuna Thread Industry Pvt. Ltd. Vs Sheesh Mahal Properties Pvt. Ltd.

Delhi High Court · (2012) 07 DEL CK 0171

Companies Act, 1956 — Section 235, 236, 237, 238, 239

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High Courts05 Jul 2012Dismissed

Vinod Shah Vs State N.C.T. of Delhi

Delhi High Court · (2012) 8 AD 120

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts05 Jul 2012Dismissed

National Insurance Co. Ltd. Vs Vijay Laxmi and Others

Delhi High Court · (2012) 07 DEL CK 0135

Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts05 Jul 2012Allowed

Vinod Kumar @ Bittoo Vs Roshni and Others

Delhi High Court · (2012) 07 DEL CK 0134

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High Courts05 Jul 2012

M/s. Pick up Carriers Vs National Insurance Co. Ltd. and Anr

Delhi High Court · (2012) 8 AD 302 : (2012) 191 DLT 295 : (2012) 130 DRJ 487

Carriers Act, 1865 — Section 10, 8, 9Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)(b)Evidence Act, 1872 — Section 57, 85

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High Courts05 Jul 2012Allowed

Shambhu Dutt Dogra Vs Shakti Dogra and Others

Delhi High Court · (2012) 192 DLT 539

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 3, Order 39 Rule 3, Order 39 Rule 3(b), Order 39 Rule 3A, Order 39 Rule 4

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High Courts05 Jul 2012Dismissed

Jitender Kumar Gupta Vs Sukhbir Singh Saini

Delhi High Court · (2012) 9 AD 639

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 2, Order 6 Rule 17, 80Limitation Act, 1963 — Section 14, 2(7), 2(h)

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High Courts05 Jul 2012

Mr. Ajay Batra Vs Mr. Y.P. Batra and Others

Delhi High Court · (2012) 8 AD 623

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11

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High Courts05 Jul 2012

Md. Ismail Vs Govt. of Arunachal Pradesh

Delhi High Court · (2012) 07 DEL CK 0030

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High Courts04 Jul 2012Dismissed

Alliance Association Ltd Vs M/s. Sagwamal Kishan Lal

Delhi High Court · (2012) 191 DLT 175

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)Constitution of India, 1950 — Article 14, 19(1)(g), 21Delhi Rent Control Act, 1958 — Section 14, 4, 50, 6, 6A

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High Courts04 Jul 2012Allowed