High Courts22 May 2012
Bhu Dutt Sharma and Others Vs Municipal Corp. of Delhi
Delhi High Court · (2012) 191 DLT 291
Civil Procedure Code, 1908 (CPC) — Section 113Delhi Municipal Corporation Act, 1957 — Section 345A
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,296 of 6,805
High Courts22 May 2012Dismissed
A. K. Ahuja Vs Suresh Kumar Talwar and Another
Delhi High Court · (2012) 05 DEL CK 0412
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 May 2012Dismissed
Neeraj Kumar Chandhok Vs State and Others
Delhi High Court · (2012) 10 AD 321
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 372, 482Penal Code, 1860 (IPC) — Section 304, 323, 341, 406, 498A
High Courts22 May 2012
Resident Welfare Association, Chhattarpur Enclave Vs Municipal Corporation Of Delhi and Others
Delhi High Court · (2012) 6 AD 134
High Courts22 May 2012Allowed
Smt. Seema and Others Vs Reliance General Insurance Co. Ltd and Others
Delhi High Court · (2012) 05 DEL CK 0329
High Courts22 May 2012
M/S. Kapoor Saws Manufacturing Company and ANR Vs M/S Crown Saw Blades Mfg. CO. and ANR
Delhi High Court · (2013) 53 PTC 506
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 2 Rule 2, Order 7 Rule 11, 96Copyright Act, 1957 — Section 62(2)Trade Marks Act, 1999 — Section 134(2)
High Courts22 May 2012Allowed
New India Assurance CO. Ltd. Vs Mhod.Liaq and Others
Delhi High Court · (2012) 05 DEL CK 0309
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)
High Courts22 May 2012Allowed
Pushpa Gupta and Others Vs Munna Lal and Others
Delhi High Court · (2012) 05 DEL CK 0305
High Courts22 May 2012Allowed
Kumagai Skanska Hcc Itochu Group Vs The Commissioner of Value Added Tax and Another
Delhi High Court · (2012) 130 DRJ 266 : (2012) 52 VST 171
Delhi Sales Tax Act, 1975 — Section 24, 46Delhi Value Added Tax Act, 2004 — Section 106, 106(1), 106(2), 106(3), 34Foreign Exchange Management Act, 1999 — Section 19(2)
High Courts22 May 2012Dismissed
Rashmita Vs State and Ors
Delhi High Court · (2012) 8 AD 376 : (2012) 3 JCC 1531
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439(2), 482Penal Code, 1860 (IPC) — Section 376
High Courts22 May 2012Dismissed
S.N. Terdal Vs The Secretary Department of Legal Affairs and Others
Delhi High Court · (2012) 05 DEL CK 0140
High Courts22 May 2012Dismissed
Smt. Sunita Vs Smt. Asha Rani
Delhi High Court · (2012) 05 DEL CK 0021
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 91, 92
High Courts22 May 2012Allowed
M.P. Sharma Vs Food Corporation of India and Or
Delhi High Court · (2012) 05 DEL CK 0020
High Courts22 May 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Kusum and Others
Delhi High Court · (2012) 05 DEL CK 0014
Motor Vehicles Act, 1988 — Section 163A
High Courts21 May 2012Dismissed
Mehta Entertainment Inc. Vs Yashi Multimedia Pvt. Ltd.
Delhi High Court · (2012) 172 CompCas 335 : (2012) 114 SCL 13
Companies Act, 1956 — Section 433, 434, 439
High Courts21 May 2012
Mange Ram Bhardwaj Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0693
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 10, 10(2)Ancient Monuments Preservation Act, 1904 — Section 13Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2
High Courts21 May 2012
Randhir Singh Vs Financial Commissioner and Another
Delhi High Court · (2012) 194 DLT 178
Delhi Land Reforms Act, 1954 — Section 185, 81
High Courts21 May 2012Dismissed
Commissioner of Police and Anr Vs Shani Kumar
Delhi High Court · (2012) 05 DEL CK 0691
Penal Code, 1860 (IPC) — Section 307, 504, 506
High Courts21 May 2012
Commissioner of Income Tax Vs Havells India Ltd.
Delhi High Court · (2012) 5 AD 755 : (2012) 253 CTR 271 : (2013) 352 ITR 376 : (2012) 208 TAXMAN 114
Income Tax Act, 1961 — Section 195, 260A, 40, 9, 9(1)
High Courts21 May 2012Dismissed
Indian Council of Agricultural Research and Another Vs Ram Bilas Mehto and Others The Secretary, India Council of Agricultural Research and Another Vs Dharam Singh and Another
Delhi High Court · (2012) 05 DEL CK 0610