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Delhi High Court judgments

1,36,095 judgments · page 4,301 of 6,805

High Courts17 May 2012

C.I.T Vs Telsuo Mitera

Delhi High Court · (2013) 261 CTR 352 : (2012) 345 ITR 256 : (2012) 208 TAXMAN 344

Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 3GEmployees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 6CIncome Tax Act, 1961 — Section 10(10CC), 15, 154, 16, 17
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High Courts17 May 2012Dismissed

Shambhu Prasad Singh Vs Manjari

Delhi High Court · (2013) 1 Crimes 414 : (2012) 190 DLT 647 : (2012) 4 RCR(Civil) 448

Criminal Procedure Code, 1973 (CrPC) — Section 200Protection of Women from Domestic Violence Act, 2005 — Section 10, 12, 12(1), 12(2), 12(3)Protection of Women From Domestic Violence Rules, 2006 — Rule 16(2), 17(2), 4, 5, 6
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High Courts17 May 2012Dismissed

Union of India Vs G Krishnan

Delhi High Court · (2012) 05 DEL CK 0206

Environment (Protection) Act, 1986 — Section 3(2), 4(1)Right to Information Act, 2005 — Section 4(1), 8(1), 9
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High Courts17 May 2012

Indian Pilots'' Guild Vs Air India Ltd

Delhi High Court · (2012) 05 DEL CK 0177

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3A, Order 39 Rule 4Industrial Disputes Act, 1947 — Section 22, 24, 33C, 7
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High Courts17 May 2012

Ranjeet Singh Vs State

Delhi High Court · (2012) 05 DEL CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 41(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 1, 2, 2(viia), 20(b)(ii), 20(b)(ii)(B)
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