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Delhi High Court judgments

1,36,095 judgments · page 4,260 of 6,805

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High Courts23 Jul 2012Dismissed

CIT Vs Sai Distributors

Delhi High Court · (2012) 07 DEL CK 0073

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High Courts23 Jul 2012Allowed

Prof. B.R. Grover Vs The State

Delhi High Court · (2012) 7 AD 74 : (2012) 6 ILR Delhi 127

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High Courts23 Jul 2012Allowed

OIC Ltd. Vs Khushboo Devi and Others

Delhi High Court · (2013) ACJ 2797 : (2013) 5 ALLMR 32

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 10, 14, 163A, 166, 18
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High Courts23 Jul 2012Allowed

The New India Assurance Co. Ltd. Vs Kiran and Others

Delhi High Court · (2012) 07 DEL CK 0039

Motor Vehicles Act, 1988 — Section 181, 3Penal Code, 1860 (IPC) — Section 149(2), 279, 304, 304A
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High Courts23 Jul 2012Dismissed

R.S. Misra Vs Union of India and Others

Delhi High Court · (2012) 07 DEL CK 0038

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High Courts20 Jul 2012Dismissed

Ganpati Infrabuild Pvt Ltd. Vs Sudarshna Duggal

Delhi High Court · (2012) 07 DEL CK 0663

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
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High Courts20 Jul 2012Dismissed

Shri Puneet Anand Vs Govt. of Nct of Delhi and Others

Delhi High Court · (2012) 07 DEL CK 0636

Delhi Land Revenue Act, 1954 — Section 26, 64
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High Courts20 Jul 2012Dismissed

CIT Vs Sarla Fabrics Pvt. Ltd.

Delhi High Court · (2012) 07 DEL CK 0627

Income Tax Act, 1961 — Section 269SS, 271(1)(c), 271D, 273B, 80HHC
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High Courts20 Jul 2012Dismissed

J.K. Kashyap Vs Rajiv Gupta and Others

Delhi High Court · (2012) 6 AD 407 : (2013) 196 DLT 263

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 16 Rule 1(3), Order 6 Rule 17, Order 7 Rule 14, 151
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High Courts20 Jul 2012Allowed

CIT Vs Chipsoft Technology Pvt. Ltd.

Delhi High Court · (2012) 210 TAXMAN 173

Income Tax Act, 1961 — Section 36(1)(ii), 41, 41(1)
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High Courts20 Jul 2012Dismissed

Contel Medicare Systems Pvt. Ltd. Vs CIT

Delhi High Court · (2012) 349 ITR 649

Income Tax Act, 1961 — Section 147, 147(a), 148, 68
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High Courts20 Jul 2012Dismissed

CIT Vs Expo Globe India Ltd.

Delhi High Court · (2012) 07 DEL CK 0588

Income Tax Act, 1961 — Section 147, 234B, 234D, 260A, 68
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High Courts20 Jul 2012Dismissed

Mohd. Azhar Vs Tabrej Alam

Delhi High Court · (2012) 07 DEL CK 0556

Delhi Rent Control Act, 1958 — Section 14(1)(a), 15(1), 27
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High Courts20 Jul 2012Disposed Off

Assam Company India Limited Vs Union of India

Delhi High Court · (2012) 3 ARBLR 168

Arbitration and Conciliation Act, 1996 — Section 9
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High Courts20 Jul 2012Dismissed

H.S. Rana Vs Union of India and Others

Delhi High Court · (2012) 07 DEL CK 0530

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High Courts20 Jul 2012Allowed

Eicher Investment Private Limited Vs Eicher Goodearth Private Limited

Delhi High Court · (2012) 07 DEL CK 0516

Companies Act, 1956 — Section 21, 235, 251, 31, 391
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High Courts20 Jul 2012Allowed

Axis Convergence Private Limited Vs Visesh Infotecnics Limited

Delhi High Court · (2012) 07 DEL CK 0515

Companies Act, 1956 — Section 391, 392, 393, 394
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High Courts20 Jul 2012

Bishan Gupta Vs Usha Kiran Verma and Others

Delhi High Court · (2012) 7 AD 390

Delhi School Education Act, 1973 — Section 10, 20
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High Courts20 Jul 2012Dismissed

Shriom Dalal Vs University of Delhi and Others

Delhi High Court · (2012) 07 DEL CK 0333

Constitution of India, 1950 — Article 14, 21
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High Courts20 Jul 2012Dismissed

Sh. Subhash Chander Vs Shri Amar singh Chauhan

Delhi High Court · (2012) 07 DEL CK 0316

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e)
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