High Courts24 Jul 2012Dismissed
Captain G.S. Bindra Vs Air India
Delhi High Court · (2012) 07 DEL CK 0405
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,258 of 6,805
High Courts24 Jul 2012Allowed
Tarun Kumar Arora Vs State
Delhi High Court · (2012) 191 DLT 353
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts24 Jul 2012
Marc Enterprises Pvt. Ltd. (M/s) Vs M/s Victor Industries
Delhi High Court · (2012) 7 AD 573
Copyright Act, 1957 — Section 14, 2(c)(i)Trade Marks Act, 1999 — Section 29
High Courts24 Jul 2012Dismissed
Baljit Singh Vs Union of India and Another
Delhi High Court · (2012) 07 DEL CK 0343
High Courts24 Jul 2012Allowed
Scj Plastics Ltd. Vs Creative Wares Ltd. C+
Delhi High Court · (2012) 7 AD 447
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 5Evidence Act, 1872 — Section 58Sales of Goods Act, 1930 — Section 42
High Courts24 Jul 2012
Smt. Prabha Rajput and Another Vs Delhi Administration NCT of Delhi
Delhi High Court · (2013) 1 AD 129 : (2012) 192 DLT 134
Hindu Marriage Act, 1955 — Section 13B(1), 13B(2), 28
High Courts24 Jul 2012Allowed
Dinesh Vs The State
Delhi High Court · (2012) 7 AD 401 : (2013) 3 Crimes 240 : (2012) 3 JCC 2236
Criminal Procedure Code, 1973 (CrPC) — Section 164, 428Penal Code, 1860 (IPC) — Section 366, 376
High Courts24 Jul 2012
Simla Chemicals Pvt. Ltd. Vs Sun Soap Industries and Others
Delhi High Court · (2012) 6 AD 496 : (2012) 51 PTC 570
Drugs and Cosmetics Act, 1940 — Section 29, 29(1), 3, 3(aaa), 34Trade Marks Act, 1999 — Section 29(2)
High Courts24 Jul 2012
New India Assurance Company Ltd. Vs Swati Thakur and Others
Delhi High Court · (2012) 07 DEL CK 0088
Motor Vehicles Act, 1988 — Section 166
High Courts24 Jul 2012Dismissed
Vipul Ltd. and Another Vs Rakesh Gupta
Delhi High Court · (2012) 3 ARBLR 344
Arbitration and Conciliation Act, 1996 — Section 34
High Courts24 Jul 2012Dismissed
Yatender Kumar Pandey Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0024
Border Security Force Act, 1968 — Section 19, 19(a), 34(a), 40
High Courts23 Jul 2012Disposed Off
M/s Sunderlal Jain Charitable Hospital Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2012) LLR 992
Industrial Disputes Act, 1947 — Section 25E(2), 25F
High Courts23 Jul 2012Disposed Off
Jai Bhagwan and Others Vs Mgt. of Mcd and Another
Delhi High Court · (2012) 07 DEL CK 0649
Industrial Disputes Act, 1947 — Section 25F, 25F(a), 25G
High Courts23 Jul 2012Dismissed
National Insurance Company Ltd. Vs Bhupal Singh Adhikari and Others
Delhi High Court · (2012) 07 DEL CK 0617
Civil Procedure Code, 1908 (CPC) — Section 149(2)(a)(i)
High Courts23 Jul 2012Dismissed
Commissioner of Customs (Export) Vs Kultar Export
Delhi High Court · (2013) 288 ELT 187
Central Excises and Salt Act, 1944 — Section 35GCustoms Act, 1962 — Section 3(1), 75
High Courts23 Jul 2012Dismissed
Govt. of N.C.T.D., New Delhi and Others Vs Sunil Tanwar
Delhi High Court · (2012) 07 DEL CK 0575
High Courts23 Jul 2012
R. Muthuswamy Vs The Management of M/s Bhor Industries Ltd.
Delhi High Court · (2012) 07 DEL CK 0573
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 2(s)
High Courts23 Jul 2012Dismissed
Sumer Singh Vs Union of India
Delhi High Court · (2012) 07 DEL CK 0572
High Courts23 Jul 2012Dismissed
Manohar Lal and Another Vs Deepak Sharma and Others
Delhi High Court · (2012) 07 DEL CK 0569
High Courts23 Jul 2012Disposed Off
National Insurance Co. Ltd. Vs Ashok Chaudhary and Others
Delhi High Court · (2012) 07 DEL CK 0567
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a), 149(2)(a)(i), 149(2)(a)(ii)