High Courts25 Jul 2012Dismissed
Virender Vs State State Vs Deen Dayal and Another
Delhi High Court · (2012) 07 DEL CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 120B, 34, 342, 363, 364A
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,257 of 6,805
High Courts25 Jul 2012Dismissed
Kuldeep Singh Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0110
Constitution of India, 1950 — Article 226
High Courts25 Jul 2012Allowed
Mohit Electronics Vs Workman Tahir Hussan
Delhi High Court · (2012) 07 DEL CK 0109
Industrial Disputes Act, 1947 — Section 17B, 33C(1), 33C(2)
High Courts25 Jul 2012
Shriram Scientific and Industrial Research Foundation Vs Central Board of Direct Taxes
Delhi High Court · (2013) 258 CTR 267 : (2012) 210 TAXMAN 77
Income Tax Act, 1961 — Section 155, 32, 32A, 35, 35(1)Institutes of Technology Act, 1961 — Section 3Transfer of Property Act, 1882 — Section 53A
High Courts25 Jul 2012
Anuradha Sharma Vs District Nazir, Tis Hazari Courts and Others
Delhi High Court · (2012) 07 DEL CK 0075
High Courts25 Jul 2012
Shri Brij Kishore Sharma and Another Vs Akhil Bhartiya Jangid Brahmin Maha Sabha
Delhi High Court · (2012) 07 DEL CK 0037
High Courts24 Jul 2012Dismissed
Kishan Lal Saroya and Another Vs The P.O., Ind. Tribunal, The Mgmt
Delhi High Court · (2012) 135 FLR 796
Constitution of India, 1950 — Article 14, 16
High Courts24 Jul 2012Dismissed
Oswal Petrochemicals Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0647
Constitution of India, 1950 — Article 14
High Courts24 Jul 2012Dismissed
CIT Vs Federal Mogul TPR India Ltd.
Delhi High Court · (2012) 07 DEL CK 0628
High Courts24 Jul 2012Dismissed
Oriental Insurance Company Ltd. Vs Ghanshyam and Others
Delhi High Court · (2012) 07 DEL CK 0619
High Courts24 Jul 2012Dismissed
New India Assurance Co. Ld. Vs Sumit Kumar and Others
Delhi High Court · (2012) 07 DEL CK 0618
High Courts24 Jul 2012Disposed Off
Shri O.P. Kapoor Vs Shri Vasant Raj Pandit Shri Vasant Raj Pandit Vs M/s Kapoor Sons and Co.
Delhi High Court · (2012) 07 DEL CK 0609
Evidence Act, 1872 — Section 114, 57Registration Act, 1908 — Section 17(1)(d), 49Transfer of Property Act, 1882 — Section 106
High Courts24 Jul 2012Dismissed
Prem Singh Vs P.O. Labour Court No. V and Another
Delhi High Court · (2012) LLR 989
Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 25B, 25B(2), 25F
High Courts24 Jul 2012Disposed Off
Rohit Yadav Vs Central Board of Secondary Education and Others
Delhi High Court · (2013) 1 AD 124 : (2012) 191 DLT 586
Constitution of India, 1950 — Article 226, 227
High Courts24 Jul 2012Disposed Off
Council for The Indian School Certificate Examination Vs Ajay Jhuria and Another
Delhi High Court · (2012) 07 DEL CK 0532
Right to Information Act, 2005 — Section 2(h), 2(h)(d)
High Courts24 Jul 2012Disposed Off
Rakesh Kr. Sharma Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0512
High Courts24 Jul 2012
M/s. Marc Enterprises Pvt. Ltd. Vs M/s. Victor Industries
Delhi High Court · (2013) 196 DLT 761
Copyright Act, 1957 — Section 14, 2(c)(i)Trade Marks Act, 1999 — Section 29
High Courts24 Jul 2012Disposed Off
ICICI Lombard General Insurance CO Ltd. Vs Jannat and Others Jannat and Others Vs ICICI Lombard General Insurance Co Ltd.
Delhi High Court · (2012) 07 DEL CK 0416
High Courts24 Jul 2012Allowed
Oriental Insurance Company Ltd. Vs Prabhu Dayal and Others
Delhi High Court · (2012) 07 DEL CK 0415
High Courts24 Jul 2012Dismissed
Collector of Stamps Vs Se Investment Ltd and Others
Delhi High Court · AIR 2013 Delhi 7 : (2012) 191 DLT 591 : (2012) 131 DRJ 290
Constitution of India, 1950 — Article 265