High Courts25 Jul 2012Dismissed
M/s Asian Hotels (North) Ltd. Vs Commissioner of Income Tax-I
Delhi High Court · (2012) 6 AD 340
Income Tax Act, 1961 — Section 192, 201(1), 201(1A), 221
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,256 of 6,805
High Courts25 Jul 2012Dismissed
Shri Surinder Gera Vs Col. Rajesh Ratan Seth
Delhi High Court · (2012) 9 AD 329 : (2012) 191 DLT 765
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(B), 25B, 25B(8)
High Courts25 Jul 2012Disposed Off
M/s. S.K. Seth and Sons Vs Vijay Bhalla
Delhi High Court · (2012) 9 AD 314 : (2012) 191 DLT 722 : (2012) 6 ILR Delhi 139
Delhi Rent Control Act, 1958 — Section 13(1)(g), 14, 14(1)(e), 25B, 25B(4)
High Courts25 Jul 2012Dismissed
Ved Prakash Vs Achint Kumar
Delhi High Court · (2012) 07 DEL CK 0545
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2)
High Courts25 Jul 2012Dismissed
Commissioner of Value Added Tax Vs Rajendra Kirpal and Company
Delhi High Court · (2012) 07 DEL CK 0514
Central Sales Tax Act, 1956 — Section 8(4)
High Courts25 Jul 2012Allowed
Babita Vs Mangal Singh and Others
Delhi High Court · (2012) 07 DEL CK 0494
High Courts25 Jul 2012Disposed Off
Motor Industries Co. Ltd. Vs Karigar Auto Agencies P. Ltd.
Delhi High Court · (2012) 191 DLT 649
Companies Act, 1956 — Section 481
High Courts25 Jul 2012Disposed Off
Chiranji Lal Vs Delhi Development Authority Delhi Development Authority Vs Chiranji Lal
Delhi High Court · (2012) 192 DLT 225
High Courts25 Jul 2012Dismissed
Seema Madaan and Others Vs Balwant Singh and Others
Delhi High Court · (2012) 07 DEL CK 0418
High Courts25 Jul 2012Dismissed
New India Assurance Company Ltd. Vs Laxmi Yadav and Others
Delhi High Court · (2012) 07 DEL CK 0417
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(ii)
High Courts25 Jul 2012Allowed
Rabinder Mishra @ Rabin Mishra @ Ramin Mishra Vs State Govt NCT of Delhi
Delhi High Court · (2012) 3 JCC 2176
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 363, 366, 376
High Courts25 Jul 2012Disposed Off
Shri M.R. Malhotra (Since Deceased) Thr. Lrs. and Others Vs Competent Builders Pvt. Ltd.
Delhi High Court · (2012) 192 DLT 295
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23, Order 23 Rule 3, 151Contract Act, 1872 — Section 51, 55Succession Act, 1925 — Section 214, 214(1)(b), 214(b)
High Courts25 Jul 2012
Pankaj Kumar Vs Prem Parkash and Others
Delhi High Court · (2012) 07 DEL CK 0326
High Courts25 Jul 2012
Surinder Grover Vs Anil Kumar
Delhi High Court · (2012) 07 DEL CK 0322
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts25 Jul 2012Allowed
Sharda Sejong Autocomponents ( India) Ltd. and Others Vs In Re:
Delhi High Court · (2012) 07 DEL CK 0312
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts25 Jul 2012Allowed
Prowess Buildcon Private Limited Vs Saket Courtyard Hospitality Private Limited
Delhi High Court · (2012) 07 DEL CK 0311
Companies Act, 1956 — Section 235, 251, 391, 391(2), 394
High Courts25 Jul 2012Dismissed
Mahesh Chander Malik Vs Usha Malik and Others
Delhi High Court · (2012) 191 DLT 544
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 7 Rule 11, 151
High Courts25 Jul 2012
Amit Bajaj and Other Vs Harish Khurana
Delhi High Court · (2012) 07 DEL CK 0307
Arbitration and Conciliation Act, 1996 — Section 21, 9Civil Procedure Code, 1908 (CPC) — Section 148
High Courts25 Jul 2012
Rahul Mehra Vs Union of India
Delhi High Court · (2012) 07 DEL CK 0306
Constitution of India, 1950 — Article 19(1)(d), 19(5), 9
High Courts25 Jul 2012
Rishi Raj Vs State of Govt Of NCT of Delhi and Another
Delhi High Court · (2012) 07 DEL CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401