High Courts27 Jul 2012Dismissed
Karambir Singh Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0615
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,254 of 6,805
High Courts27 Jul 2012Dismissed
CIT Vs M/s. Ambience Developers and Infrastructure Pvt. Ltd.
Delhi High Court · (2012) 210 TAXMAN 187
Income Tax Act, 1961 — Section 131, 132, 133(6), 142(2), 142A
High Courts27 Jul 2012Dismissed
Jitender Mohan Vs Anjali Mohan
Delhi High Court · (2012) 07 DEL CK 0593
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 45Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts27 Jul 2012Allowed
Om Prakash Vs Pratap Singh and Others
Delhi High Court · (2012) 07 DEL CK 0586
Delhi Land Reforms Act, 1954 — Section 185, 185(3), 74, 74(1), 74(4)
High Courts27 Jul 2012Allowed
Pradip Kumar Das Vs Union of India and Others
Delhi High Court · (2012) 10 AD 159 : (2012) 191 DLT 651 : (2012) 131 DRJ 181 : (2012) 282 ELT 182 : (2013) 1 SLJ 171
Constitution of India, 1950 — Article 311
High Courts27 Jul 2012Dismissed
CYDMAX (India) Pharma Pvt. Ltd. Vs M/s Gilead Sciences INC. and Others
Delhi High Court · (2012) 51 PTC 611
Constitution of India, 1950 — Article 226Patents Act, 1970 — Section 117A, 25(1), 25(4)Trade Marks Act, 1999 — Section 84, 87, 92, 95, 96
High Courts27 Jul 2012Disposed Off
Anand Burman Vs State
Delhi High Court · (2012) 6 AD 413 : (2012) 6 ILR Delhi 152
Evidence Act, 1872 — Section 57, 58, 67, 68Succession Act, 1925 — Section 227, 276, 63
High Courts27 Jul 2012Disposed Off
Rolls Royce Singapore Pvt. Ltd. Vs Assistant Director of Income Tax
Delhi High Court · (2012) 7 AD 505
High Courts27 Jul 2012Dismissed
Dayawati and Others (Smt.) Vs Shri Dalip Kumar
Delhi High Court · (2012) 6 AD 509
Constitution of India, 1950 — Article 227
High Courts27 Jul 2012Allowed
Suresh Kumar Tiwari Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0349
High Courts27 Jul 2012Dismissed
Radhey Shyam Pandey Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0348
Border Security Force Act, 1968 — Section 62
High Courts27 Jul 2012Dismissed
Narayan Dutt Tiwari Vs Rohit Shekhar and Another
Delhi High Court · (2012) 07 DEL CK 0346
Civil Procedure Code, 1908 (CPC) — Section 153B, 75
High Courts27 Jul 2012Dismissed
Kamini Sadh Vs Mohan Lal Chander Prakash and Ors
Delhi High Court · (2012) 6 AD 401
Arbitration and Conciliation Act, 1996 — Section 32(3), 33, 34, 34(4)
High Courts27 Jul 2012Allowed
Commissioner of Income Tax-IV Vs M/s Delhi State Industrial and Infrastructure Development Corporation Ltd.
Delhi High Court · (2012) 8 AD 631 : (2012) 6 ILR Delhi 707 : (2012) 210 TAXMAN 135
Income Tax Act, 1961 — Section 2(24)
High Courts27 Jul 2012
Ahmed Oomerbhoy and Another Vs Gautam Tank and Others
Delhi High Court · (2012) 52 PTC 229
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Trade Marks Act, 1999 — Section 124(1)
High Courts27 Jul 2012Dismissed
Smt. Superna Roy Vs Shri Ganesh Roy
Delhi High Court · (2012) 07 DEL CK 0202
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Hindu Marriage Act, 1955 — Section 13, 13(1)(ia)
High Courts27 Jul 2012Dismissed
Aparna Ashram Vs Subh Chintak Kishore and DDA
Delhi High Court · (2012) 07 DEL CK 0167
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 101, Order 21 Rule 97
High Courts27 Jul 2012
Reliance General Insurance Company Ltd. Vs Madhu and Others
Delhi High Court · (2012) 07 DEL CK 0127
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(ii)
High Courts27 Jul 2012
State Bank of India and Another Vs Himanshu Kapur
Delhi High Court · (2013) 202 DLT 285
High Courts27 Jul 2012Dismissed
Delhi Development Authority and Others Vs Shri. Shanti Swaroop Goyal and Others
Delhi High Court · (2012) 07 DEL CK 0122
Constitution of India, 1950 — Article 226, 300ADelhi Development Act, 1957 — Section 6Succession Act, 1925 — Section 211, 213, 263, 273, 278