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Delhi High Court judgments

1,36,095 judgments · page 4,252 of 6,805

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High Courts30 Jul 2012Dismissed

Commissioner of Police and Another Vs Ajay Kumar Dhama

Delhi High Court · (2012) 192 DLT 383 : (2013) 2 SLJ 46

Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 354
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High Courts30 Jul 2012Disposed Off

Smt. Anita Vs Union of India and Others

Delhi High Court · (2012) 9 AD 472 : (2012) 192 DLT 449

Hindu Marriage Act, 1955 — Section 16
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High Courts30 Jul 2012

Dinesh Kumar Chopra Vs All India Institute of Medical Sciences and Another

Delhi High Court · (2012) 192 DLT 573

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High Courts30 Jul 2012Allowed

D.P. Singh and Others Vs Union of India and Others

Delhi High Court · (2012) 07 DEL CK 0626

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High Courts30 Jul 2012Dismissed

M/s Ambica Rubber Industries and Another Vs Rajender Yadav and Another

Delhi High Court · (2012) 07 DEL CK 0606

Industrial Disputes Act, 1947 — Section 25F
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High Courts30 Jul 2012Dismissed

Surender Singh Vs Nand Kishore

Delhi High Court · (2012) 07 DEL CK 0605

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
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High Courts30 Jul 2012Allowed

ICICI Lombard General Insurance Co. Ltd. Vs Kanti Devi and Others National Insurance Co. Ltd. Vs Pratap Singh and Others Future General India Insurance Co. Ltd. Vs Geeta Devi and Others

Delhi High Court · (2012) 6 ILR Delhi 711

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5, 35, 35(A)Criminal Procedure Code, 1973 (CrPC) — Section 195Motor Vehicles Act, 1988 — Section 158(6), 163A, 165, 166, 166
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High Courts30 Jul 2012Dismissed

Dev Raj Vs Rajinder Jain

Delhi High Court · (2012) 07 DEL CK 0598

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
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High Courts30 Jul 2012Dismissed

Food Corporation of India Vs Brs Panwar

Delhi High Court · (2012) 07 DEL CK 0583

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts30 Jul 2012Allowed

Santosh Vs Ravi Kumar and Others

Delhi High Court · (2012) 07 DEL CK 0531

Motor Vehicles Act, 1988 — Section 133, 166
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High Courts30 Jul 2012Allowed

Prem Lata Bhardwaj and Others Vs Sushil Kumar Gupta and Ors

Delhi High Court · (2012) 07 DEL CK 0521

Civil Procedure Code, 1908 (CPC) — Section 50
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High Courts30 Jul 2012Disposed Off

Bindra Builders Vs Delhi Development Authority and Another

Delhi High Court · (2012) 3 ARBLR 459 : (2012) 192 DLT 565

Arbitration Act, 1940 — Section 20, 30, 33, 37, 8Contract Act, 1872 — Section 28
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High Courts30 Jul 2012Allowed

Randhir Singh Vs UOI and Others

Delhi High Court · (2012) 07 DEL CK 0454

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High Courts30 Jul 2012Dismissed

Flora Exports Vs Impex-Trading GmbH and Another

Delhi High Court · (2012) 3 ARBLR 338

Arbitration and Conciliation Act, 1996 — Section 34, 37
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High Courts30 Jul 2012Allowed

National Insurance Company Ltd. Vs Chander Prabha and Others

Delhi High Court · (2012) 07 DEL CK 0419

Evidence Act, 1872 — Section 114(g), 149(2)(a)(ii)Motor Vehicles Act, 1988 — Section 149(2)
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High Courts30 Jul 2012Dismissed

Vijay Prakash Verma Vs H.L. Srivastva (Since Deceased) Through His LRs.

Delhi High Court · (2012) 07 DEL CK 0350

Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 19, 49Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
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High Courts30 Jul 2012

EX.HC/DVR. Mahipal Singh Vs UOI and Others

Delhi High Court · (2012) 07 DEL CK 0336

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High Courts30 Jul 2012Dismissed

CT/GD Anwar Khan Vs UOI and Others

Delhi High Court · (2012) 07 DEL CK 0335

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High Courts30 Jul 2012Dismissed

Smt. Sunita Sinha Vs M/s. Leela Builders Pvt. Ltd. and Others

Delhi High Court · (2012) 07 DEL CK 0334

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Delhi High Court Act, 1966 — Section 10Transfer of Property Act, 1882 — Section 53A
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High Courts30 Jul 2012Dismissed

Laxman Singh Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2012) 07 DEL CK 0332

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