High Courts01 Aug 2012Dismissed
Satpal Vs UOI
Delhi High Court · (2013) LabIC 331
Evidence Act, 1872 — Section 32
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,251 of 6,805
High Courts31 Jul 2012Allowed
Sudhir Kumar Vs State of Delhi
Delhi High Court · (2012) 7 AD 128 : (2012) 3 JCC 2089
Penal Code, 1860 (IPC) — Section 161, 302, 498A
High Courts31 Jul 2012Dismissed
Shri Pramod Kumar Jain Vs Municipal Corporation of Delhi
Delhi High Court · (2012) 07 DEL CK 0624
Delhi Municipal Corporation Act, 1957 — Section 109, 109(2), 113, 113(1)(a), 113(3)
High Courts31 Jul 2012Dismissed
NTPC Limited Vs Marathon Electric Motors India Ltd.
Delhi High Court · (2012) 194 DLT 404
Arbitration and Conciliation Act, 1996 — Section 28(3), 31(1)(b), 31(3), 33, 33(1)Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts31 Jul 2012Allowed
R.K. Gupta Vs National Building Construction Corporation and Another
Delhi High Court · (2012) LLR 1131
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7 I(1), 7A, 7B(1), 7L(2), 7L(2)
High Courts31 Jul 2012Disposed Off
Smt. Sudesh Madhok and Another Vs M/s. Lunar Diamonds Limited and Others
Delhi High Court · (2012) 10 AD 99 : (2012) 4 BC 244
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 145Registration Act, 1908 — Section 17(1)(b)
High Courts31 Jul 2012Dismissed
CIT Vs H A Management Consultants Pvt Ltd.
Delhi High Court · (2012) 07 DEL CK 0608
High Courts31 Jul 2012Allowed
Himanshu @Vicky Vs N.C.T. of Delhi and Others
Delhi High Court · (2012) 07 DEL CK 0607
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 315, 498A
High Courts31 Jul 2012Allowed
Cholamandalam Investment and Finance Co Ltd. Vs Sunita and Others
Delhi High Court · (2012) 07 DEL CK 0529
High Courts31 Jul 2012Dismissed
Delhi Transport Corporation Vs Ramesh Chand
Delhi High Court · (2012) 07 DEL CK 0485
Industrial Disputes Act, 1947 — Section 10, 33, 33(2)(b)
High Courts31 Jul 2012Dismissed
Dr. Ashwani Goyal Vs Union of India and Another
Delhi High Court · (2012) 07 DEL CK 0378
Bureau of Indian Standards Act, 1986 — Section 3Constitution of India, 1950 — Article 14, 19(1), 19(1)(g), 249, 250Dentists Act, 1948 — Section 3
High Courts31 Jul 2012Allowed
Prabhawati and Others Vs New India Assurancec Co. Ltd. and Others
Delhi High Court · (2012) 07 DEL CK 0344
High Courts31 Jul 2012
Airport Authority of India Vs Ram Gopal and Others
Delhi High Court · (2012) 07 DEL CK 0341
Criminal Procedure Code, 1973 (CrPC) — Section 195, 196, 340Industrial Disputes Act, 1947 — Section 17B
High Courts31 Jul 2012
Manoj Jain Vs Smt. Krishna Jain and Others
Delhi High Court · (2012) 07 DEL CK 0337
Hindu Succession Act, 1956 — Section 6, 6(1)
High Courts31 Jul 2012Allowed
Continental Carbon India Ltd. Vs Modi Rubber Ltd.
Delhi High Court · (2012) 131 DRJ 294
Banking Regulation Act, 1949 — Section 45(5)Companies Act, 1956 — Section 391, 391(2), 529AConstitution of India, 1950 — Article 300A
High Courts31 Jul 2012Allowed
R.N. Sahni and Another Vs The Financial Commissioner and Others
Delhi High Court · (2012) 192 DLT 313
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42, 7, 8Land Acquisition Act, 1894 — Section 17, 4, 6
High Courts31 Jul 2012Dismissed
Shivangi Gupta Vs National Law Univeristy Jodhpur and Anr
Delhi High Court · (2012) 07 DEL CK 0139
Contract Act, 1872 — Section 23, 24
High Courts31 Jul 2012
Delhi Public School Vs Manju
Delhi High Court · (2012) 6 ILR Delhi 738
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 2(s), 25F
High Courts31 Jul 2012
ICICI Lombard General Insurance Co Ltd. Vs Laxmi Devi and Others
Delhi High Court · (2012) 07 DEL CK 0033
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Motor Vehicles Act, 1988 — Section 140, 168, 169
High Courts31 Jul 2012Allowed
Rajesh Kumar and Others Vs Raju and Others
Delhi High Court · (2012) 07 DEL CK 0032