High Courts03 Aug 2012Allowed
Rama Devi and Another Vs Deepak and Another
Delhi High Court · (2012) 08 DEL CK 0369
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,249 of 6,805
High Courts03 Aug 2012Dismissed
Oriental Insurance Co. Ltd. Vs Laxmi Yadav and Others
Delhi High Court · (2012) 08 DEL CK 0368
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts03 Aug 2012Dismissed
Commissioner of Police and Others Vs Bhupinder Singh
Delhi High Court · (2012) 08 DEL CK 0330
Criminal Law (Amendment) Act, 2005 — Section 7Penal Code, 1860 (IPC) — Section 147, 148, 186, 308, 325Prevention of Damage to Public Property Act, 1984 — Section 2, 3, 4
High Courts03 Aug 2012Allowed
Commissioner of Income Tax Vs D.D. Gears Ltd.
Delhi High Court · (2012) 211 TAXMAN 8
Finance Act, 2002 — Section 113Income Tax Act, 1961 — Section 113, 132, 132(3), 132A, 158BC
High Courts03 Aug 2012Disposed Off
The Commissioner of Income Tax (Central-II) Vs Income Tax Appellate Tribunal and Others
Delhi High Court · (2012) 08 DEL CK 0326
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 132(1), 143(3), 143(3), 147, 148
High Courts03 Aug 2012Allowed
Mrs. Anil Dogra Vs Secretary (Labour) and Another
Delhi High Court · (2012) 131 DRJ 285 : (2012) 4 LLJ 7
Constitution of India, 1950 — Article 226
High Courts03 Aug 2012Disposed Off
Janak Raj Vs State NCT of Delhi and Others
Delhi High Court · (2012) 6 ILR Delhi 158 : (2012) 3 JCC 2215
Criminal Procedure Code, 1973 (CrPC) — Section 482Delhi Police Act, 1978 — Section 111, 112, 28
High Courts03 Aug 2012Dismissed
Rajendra Kumar Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0319
Constitution of India, 1950 — Article 12
High Courts03 Aug 2012
Suraj Bhan and Another Vs Dharampal Singh and Others
Delhi High Court · (2012) 08 DEL CK 0144
Motor Vehicles Act, 1988 — Section 163A
High Courts03 Aug 2012Allowed
National Insurance Co. Ltd. Vs Ram Prasad and Others
Delhi High Court · (2012) 08 DEL CK 0143
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts03 Aug 2012Allowed
Sajjan Kumar Vs Central Bureau of Investigation
Delhi High Court · (2012) 08 DEL CK 0114
Commissions of Inquiry Act, 1952 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313, 397, 401Evidence Act, 1872 — Section 137, 138, 139, 145, 155
High Courts03 Aug 2012
Commissioner of Income Tax Vs Mr. Sakakibara Yutaka
Delhi High Court · (2012) 210 TAXMAN 286
Income Tax Act, 1961 — Section 10(14), 10(14), 17(2), 5(1)(c), 6(6)
High Courts03 Aug 2012
Om Prakash and Another Vs Jasbir Singh and Others Gurvinder Singh Vs Om Prakash and Others
Delhi High Court · (2012) 08 DEL CK 0059
High Courts03 Aug 2012
M/s. Shori Lal Chemicals and Another Vs Sunita Gupta
Delhi High Court · (2012) 08 DEL CK 0054
High Courts03 Aug 2012Dismissed
CIT Vs Adam Robert John Mynott
Delhi High Court · (2012) 08 DEL CK 0001
Income Tax Act, 1961 — Section 10(10CC)
High Courts01 Aug 2012Allowed
Nazma @ Sarovar Begum Vs Manoj Kumar and Others
Delhi High Court · (2012) 08 DEL CK 0522
High Courts01 Aug 2012Allowed
Vijay Kumar Vs Mukesh Bhardwaj (Sharma) and Others
Delhi High Court · (2012) 08 DEL CK 0521
High Courts01 Aug 2012Allowed
Neeraj Rana Vs Sandeep and Others
Delhi High Court · (2012) 08 DEL CK 0520
Motor Vehicles Act, 1988 — Section 168
High Courts01 Aug 2012Disposed Off
Nat. Inst. of Public Fin. and Policy and Another Vs Presiding Officer and Others
Delhi High Court · (2012) 08 DEL CK 0510
Constitution of India, 1950 — Article 226