High Courts06 Aug 2012Disposed Off
CIT Vs M/S. C.J. International
Delhi High Court · (2012) 08 DEL CK 0379
Income Tax Act, 1961 — Section 80HHD
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,247 of 6,805
High Courts06 Aug 2012Allowed
Bajaj Allianz Insurance Co. Ltd. Vs Sudesh and Others
Delhi High Court · (2012) 08 DEL CK 0367
High Courts06 Aug 2012Disposed Off
ASA Agencies (P) Ltd. Vs Shri G. Sagar Suri and Others
Delhi High Court · (2013) 5 AD 255 : (2013) 196 DLT 483 : (2012) 115 SCL 665
Civil Procedure Code, 1908 (CPC) — Section 151, 34Companies Act, 1956 — Section 391, 394, 433, 433(e), 434Constitution of India, 1950 — Article 215
High Courts06 Aug 2012Dismissed
Anil Kumar Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0339
High Courts06 Aug 2012Dismissed
Ajay Jain and Another Vs Rajat Sharma
Delhi High Court · (2013) 2 RCR(Rent) 83
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(a), 14(2), 15(1), 27Evidence Act, 1872 — Section 116
High Courts06 Aug 2012Dismissed
Rena Verma Vs Veena Gupta
Delhi High Court · (2012) 08 DEL CK 0308
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, 151, 37Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 25B
High Courts06 Aug 2012Allowed
Ex. Sweeper Ramvir Singh Vs UOI and Another
Delhi High Court · (2012) 08 DEL CK 0305
Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 504
High Courts06 Aug 2012Disposed Off
Mahavir Vats Vs Kendriya Vidyalala Sangathan (HQ)-KVS and Another
Delhi High Court · (2012) 08 DEL CK 0281
High Courts06 Aug 2012Dismissed
Ashwani Kumar Vs Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2013) 6 ALLMR 1
Motor Vehicles Act, 1988 — Section 121, 123, 123(1), 149(2), 149(2)
High Courts06 Aug 2012Dismissed
N.K. Mudgal Vs Jai Prakash and Others N.K. Mudgal Vs Jai Prakash Gupta and Others
Delhi High Court · (2012) 08 DEL CK 0277
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 166
High Courts06 Aug 2012Dismissed
Abdul Qadir Vs Smt. Prakash Rani Bhalla
Delhi High Court · (2012) 08 DEL CK 0273
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8), 44
High Courts06 Aug 2012Dismissed
Pradeep Kumar Tyagi and Others Vs Smt. Bimla Tyagi
Delhi High Court · (2012) 7 AD 71
Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
High Courts06 Aug 2012Dismissed
Dr. Prem Bhatnagar Thru''s LRS Vs Ravi Mohan Bhatnagar and Others
Delhi High Court · (2012) 7 AD 442 : AIR 2013 Delhi 20
Hindu Succession Act, 1956 — Section 4, 8
High Courts06 Aug 2012
ICICI Lombard General Insurance Co. Ltd. Vs Monu and Others
Delhi High Court · (2012) 08 DEL CK 0165
High Courts06 Aug 2012Allowed
Saheedan and Others Vs M/S Ahuja Goods Carriers Pvt. Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0142
High Courts06 Aug 2012Dismissed
Ex. Const. Subhash Chand Verma Vs U.O.I. and Others
Delhi High Court · (2012) 08 DEL CK 0119
High Courts06 Aug 2012
National Insurance Company Ltd. Vs Krishna and Others
Delhi High Court · (2012) 193 DLT 54
Evidence Act, 1872 — Section 63, 65, 66, 74Motor Vehicles Act, 1988 — Section 145, 145(1), 146, 147, 147(1)
High Courts06 Aug 2012Dismissed
Pawan Kumar and Others Vs Sant Lal and Another
Delhi High Court · (2012) 08 DEL CK 0117
Constitution of India, 1950 — Article 141, 227Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 14A, 14B, 14C
High Courts06 Aug 2012Dismissed
Rattan Studio Vs Ms. Raju Rani Jain
Delhi High Court · (2012) 08 DEL CK 0116
Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 25B
High Courts06 Aug 2012Allowed
Attar Singh Vs Tahoora Khwaja
Delhi High Court · (2012) 131 DRJ 486
Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 25B, 25B(8)