High Courts08 Aug 2012Allowed
Ms.Neetu Mishra Vs Uoi and Others
Delhi High Court · (2012) 08 DEL CK 0096
Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 504
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,245 of 6,805
High Courts08 Aug 2012Allowed
Shree Rishabh Vihar Cooperative House Building Society Ltd. Vs Salil Richariya and Ors
Delhi High Court · (2012) 191 DLT 743 : (2012) 131 DRJ 364 : (2012) 6 ILR Delhi 163
Competition Act, 2002 — Section 19, 26, 26(1)Delhi Co-operative Societies Act, 1972 — Section 26(1), 26(2), 55, 55(1), 59
High Courts07 Aug 2012Allowed
Sukhvinder Kaur and Others Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0516
High Courts07 Aug 2012Allowed
Gulam Nabi Bhat Vs Md. Arman Ali and Others
Delhi High Court · (2012) 08 DEL CK 0515
Motor Vehicles Act, 1988 — Section 166
High Courts07 Aug 2012Allowed
The New India Assurance Co. Ltd. Vs Kumud Devi and Others
Delhi High Court · (2012) 08 DEL CK 0514
Motor Vehicles Act, 1988 — Section 149, 149(2), 163A, 166
High Courts07 Aug 2012Allowed
Ravinder Kumar Vs Pradeep Kumar and Others
Delhi High Court · (2012) 08 DEL CK 0513
Motor Vehicles Act, 1988 — Section 166
High Courts07 Aug 2012Disposed Off
Kishan Chand Wadhwa Vs Durga and Others
Delhi High Court · (2012) 08 DEL CK 0495
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 22 Rule 10Transfer of Property Act, 1882 — Section 52
High Courts07 Aug 2012Dismissed
Dr. Jagdish Bansal Vs Shiv Kumar Pal and Others
Delhi High Court · (2012) 08 DEL CK 0487
Arbitration and Conciliation Act, 1996 — Section 34Benami Transactions (Prohibition) Act, 1988 — Section 3, 4, 4(3), 4(3)(b), 5Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 6 Rule 17, Order 7 Rule 11
High Courts07 Aug 2012Disposed Off
Ex. CT. Rambir Singh Vs Uoi and Others
Delhi High Court · (2012) 08 DEL CK 0443
Central Industrial Security Force Act, 1968 — Section 3, 9
High Courts07 Aug 2012Allowed
Moongipa Roadways Pvt. Ltd. Vs Union of India
Delhi High Court · (2013) 292 ELT 505
Central Excises and Salt Act, 1944 — Section 35E, 35G
High Courts07 Aug 2012Allowed
Commissioner of Income Tax-VII Vs Chetan Das Lachman Das
Delhi High Court · (2012) 254 CTR 392
Income Tax Act, 1961 — Section 131, 132, 142(1), 145, 153A
High Courts07 Aug 2012Allowed
CIT Vs Anil Kumar Bhatia
Delhi High Court · (2012) 9 AD 428 : (2012) 192 DLT 452 : (2013) 352 ITR 493 : (2012) 211 TAXMAN 453
Income Tax Act, 1961 — Section 129, 132, 132A, 132B, 139
High Courts07 Aug 2012Allowed
Hotel Corporation of India Vs Sudesh Kumar Julka and Others
Delhi High Court · (2012) 192 DLT 493 : (2012) 4 LLJ 88 : (2013) 1 SLJ 165
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10A, 33(2)(b)
High Courts07 Aug 2012Disposed Off
State Vs Nanhe Babu
Delhi High Court · (2012) 3 JCC 2101
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324
High Courts07 Aug 2012Dismissed
Indian Hydraulic Industries (P) Ltd. Vs North Delhi Power Limited and Another
Delhi High Court · (2012) 08 DEL CK 0315
Electricity Act, 2003 — Section 42(5), 42(8)
High Courts07 Aug 2012Disposed Off
CVCIGP II Client Rosehill Ltd and Others Vs Sanjay Jain and Others
Delhi High Court · (2012) 4 ARBLR 212
Arbitration and Conciliation Act, 1996 — Section 9Delhi High Court Act, 1966 — Section 10
High Courts07 Aug 2012Dismissed
Harbhajan Singh Ahluwalia Vs DDA and Another
Delhi High Court · (2012) 08 DEL CK 0282
High Courts07 Aug 2012Allowed
CIT Vs S. Net Freight India Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0254
Income Tax Act, 1961 — Section 79, 79(a)
High Courts07 Aug 2012
Jitendra Singh Naruka Vs University of Delhi and Others
Delhi High Court · (2012) 08 DEL CK 0197
High Courts07 Aug 2012
Smt. Parvati Sharma Vs State
Delhi High Court · (2012) 192 DLT 466
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 218, 63