High Courts13 Aug 2012Allowed
Dev Nanden Singh Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0186
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,243 of 6,805
High Courts13 Aug 2012Allowed
Syndicate Bank Vs R.K. Rohilla (Since Deceased) Through L.Rs.
Delhi High Court · (2012) 194 DLT 123 : (2012) 4 LLJ 79
High Courts13 Aug 2012
Parmod Dhawan Vs Mes Builders Association of India (Regd) and Others
Delhi High Court · (2012) 08 DEL CK 0163
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Aug 2012
Kaushal Singh Vs State NCT of Delhi
Delhi High Court · (2012) 194 DLT 342
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Evidence Act, 1872 — Section 106, 8Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts13 Aug 2012
Narender Gupta Huf Vs Vigneshwara Developwell Pvt. Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0159
High Courts13 Aug 2012Dismissed
Suman Singh Vs Vinod Kumar
Delhi High Court · (2012) 08 DEL CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts13 Aug 2012Dismissed
Sunil Kapoor Vs Parul Kapoor
Delhi High Court · (2012) 08 DEL CK 0154
Guardians and Wards Act, 1890 — Section 25
High Courts13 Aug 2012
Meeta Aggarwal and Others Vs Mukesh Bhatnagar and Others
Delhi High Court · (2012) 08 DEL CK 0141
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts13 Aug 2012Dismissed
Jay Ram Singh Vs State
Delhi High Court · (2012) 3 JCC 2098
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376
High Courts13 Aug 2012Allowed
Isha Karwasra Vs Army Hospital and Others
Delhi High Court · (2012) 08 DEL CK 0087
Constitution of India, 1950 — Article 14, 21, 226
High Courts09 Aug 2012Disposed Off
Pawan Anand and Another Vs Director General of Health Services and Others
Delhi High Court · (2013) 1 RCR(Criminal) 501
Transplantation of Human Organs and Tissues Act, 1994 — Section 17
High Courts09 Aug 2012Disposed Off
Delhi High Court Bar Association and Another Vs Govt. of NCT of Delhi
Delhi High Court · (2012) 08 DEL CK 0511
High Courts09 Aug 2012Dismissed
Avnish Kaur Vs Dalip Singh and Others
Delhi High Court · (2012) 08 DEL CK 0491
Motor Vehicles Act, 1988 — Section 140, 163(A)
High Courts09 Aug 2012Disposed Off
Sri. Pati Ram Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0444
High Courts09 Aug 2012Disposed Off
M/S Shyam Dri Power Ltd. Vs Bhav Shakti Steel Mines Private Limited
Delhi High Court · (2013) 177 CompCas 248 : (2012) 132 DRJ 129 : (2012) 115 SCL 360
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 13, Order 11 Rule 5, Order 19 Rule 3Companies Act, 1956 — Section 433, 434
High Courts09 Aug 2012
Smt. Asha Vij and Others Vs The Chief of Army Staff and Others
Delhi High Court · (2012) 08 DEL CK 0214
Constitution of India, 1950 — Article 12
High Courts09 Aug 2012Dismissed
Chand Ram and Another Vs Financial Commissioner and Others Smt. Sarla Sharma and Others Vs Prem Prakash (Deceased) Through Lrs and Others Shri Bhule Vs Shri Narayan Singh (Deceased) and Another
Delhi High Court · (2012) 131 DRJ 405
Constitution of India, 1950 — Article 13, 15, 21Delhi Land Reforms Act, 1954 — Section 4, 48(2), 50, 51(2), 51(2)(a)Delhi Land Revenue Act, 1954 — Section 11, 14, 2(1)(vi), 48, 48(2)
High Courts09 Aug 2012
Harpreet Singh Saini Vs Kulvinder Singh Saini and Ors
Delhi High Court · (2012) 08 DEL CK 0158
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11Hindu Succession Act, 1956 — Section 8
High Courts09 Aug 2012Dismissed
Prashant Narula and Another Vs MCD and KS Mehra and Another
Delhi High Court · (2012) 131 DRJ 416
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts09 Aug 2012Allowed
M/s Associates India Financial Services (P) Ltd. Vs M/s Atwal and Associates and Others BC+
Delhi High Court · (2012) 08 DEL CK 0150
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 2Evidence Act, 1872 — Section 34