High Courts16 Aug 2012Allowed
Sunair Hotels Ltd. Vs B.C. Gupta and Others
Delhi High Court · (2013) 1 AD 293 : (2012) 110 CLA 220 : (2012) 174 CompCas 477
Companies Act, 1956 — Section 108, 111A, 397, 398, 399
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,241 of 6,805
High Courts16 Aug 2012Dismissed
EX-HC/DVR Ram Saran Yadav Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0360
Penal Code, 1860 (IPC) — Section 279
High Courts16 Aug 2012Allowed
Ram Murti Devi Vs Pramod Kumar Gupta and Others
Delhi High Court · (2012) 08 DEL CK 0290
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 10, 6, 9
High Courts16 Aug 2012Dismissed
Roop Ram Kundu Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0231
High Courts16 Aug 2012Dismissed
Bharat Kumar Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0230
High Courts16 Aug 2012Dismissed
Ramesh Jaiswal Vs Semjeet Singh Brar and Others
Delhi High Court · (2012) 131 DRJ 479 : (2012) 6 ILR Delhi 212
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(b), 195(1)(b)(i), 195(b)(i), 340Government of India Act, 1935 — Section 107, 108, 6(3)Penal Code, 1860 (IPC) — Section 193, 193, 194, 195, 196
High Courts16 Aug 2012Dismissed
Babu Lal and Others Vs Kailash Chand
Delhi High Court · (2012) 08 DEL CK 0225
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(e), 14(2), 15(1)Evidence Act, 1872 — Section 114(e)
High Courts16 Aug 2012
Konega International Pvt. Ltd. Vs Shyam Goyal
Delhi High Court · (2012) 08 DEL CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts16 Aug 2012
Bhagirath Choudri (Deceased) Through Lr. Vs Delhi Development Authority
Delhi High Court · (2012) 9 AD 443 : (2012) 192 DLT 486
High Courts16 Aug 2012Dismissed
Suresh Chand Gupta Vs M.C.D. and Others
Delhi High Court · (2012) 08 DEL CK 0178
High Courts16 Aug 2012
Metal Mining India Pvt. Ltd. Vs UOI and Another
Delhi High Court · (2012) 08 DEL CK 0126
Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(1), 30
High Courts16 Aug 2012
D.T.C Vs Jagdish Prasad
Delhi High Court · (2012) 135 FLR 625 : (2012) LLR 1016
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts16 Aug 2012
EX Const. Ram Niwas Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0105
High Courts16 Aug 2012Allowed
Const. Mukesh Chand Vs Lt. Governor of Rajasthan and Others
Delhi High Court · (2012) 08 DEL CK 0099
High Courts16 Aug 2012Allowed
Noor Jahan @ Haseena and Others Vs State NCT of Delhi
Delhi High Court · (2013) 2 JCC 896
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2Penal Code, 1860 (IPC) — Section 302
High Courts16 Aug 2012
Sunil Kumar Vs M/s Stock Guru India Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0026
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
High Courts14 Aug 2012Dismissed
NETAPP B V Vs The Authority For Advance Rulings and Others
Delhi High Court · (2013) 357 ITR 102 : (2013) 213 TAXMAN 427
Income Tax Act, 1961 — Section 139, 139(1), 142(1), 143(2), 143(3)
High Courts14 Aug 2012Allowed
KSL and Industries Ltd. Vs National Textiles Corporation Ltd.
Delhi High Court · (2012) 3 ARBLR 470
Arbitration and Conciliation Act, 1996 — Section 9, 9(ii)(e)Constitution of India, 1950 — Article 12, 14, 226, 32Contract Act, 1872 — Section 51, 52, 62, 63