COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,240 of 6,805

High Courts17 Aug 2012

Champa Sahni Vs Rattan Singh Huf Th. Bhupinder Singh

Delhi High Court · (2012) 7 AD 151

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(a)(g), 14(1)(g), 14(1)(h), 14(2)Evidence Act, 1872 — Section 45

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High Courts17 Aug 2012Dismissed

Naresh Kumar and Suresh Kumar Vs Mahesh Chand and Sons. (Huf)

Delhi High Court · (2012) 08 DEL CK 0207

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)Evidence Act, 1872 — Section 116

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High Courts17 Aug 2012

Haryana Financial Corporation Vs Sneh Contracts Pvt. Ltd and Others

Delhi High Court · (2012) 08 DEL CK 0198

State Financial Corporations Act, 1951 — Section 29

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High Courts17 Aug 2012Dismissed

Rajesh Vs Himalayan Times Pvt. Ltd. and Another

Delhi High Court · (2012) 08 DEL CK 0170

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227

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High Courts17 Aug 2012

Parashar Estate Pvt. Ltd. Vs Parashar Realty Pvt. Ltd.

Delhi High Court · (2012) 08 DEL CK 0104

Companies Act, 1956 — Section 235, 236, 237, 238, 239

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High Courts17 Aug 2012

Satkar Fin Cap Ltd., SM Entrepreneur India Pvt. Ltd. and Smart Tradeline Pvt. Ltd. Vs Pride Residency Pvt. Ltd.

Delhi High Court · (2012) 111 CLA 221

Companies Act, 1956 — Section 235, 236, 237, 238, 239

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High Courts17 Aug 2012

National Insurance Co. Ltd Vs Paru Devi and Others

Delhi High Court · (2012) 08 DEL CK 0077

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 163A, 166

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High Courts17 Aug 2012

United India Insurance Company Ltd. Vs Sh. Om Prakash and Others

Delhi High Court · (2012) 08 DEL CK 0070

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High Courts17 Aug 2012

Harish Chander Vs New India Assurance CO. and Others

Delhi High Court · (2012) 08 DEL CK 0046

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High Courts17 Aug 2012

CIT Vs State Trading Corporation Ltd.

Delhi High Court · (2012) 08 DEL CK 0035

Income Tax Act, 1961 — Section 14A

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High Courts17 Aug 2012

Paramjit Kaur Vs Sukhchain @ Gora Singh and Anr

Delhi High Court · (2012) 08 DEL CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 166

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High Courts17 Aug 2012Allowed

Mohd. Arif Vs State

Delhi High Court · (2012) 08 DEL CK 0016

Penal Code, 1860 (IPC) — Section 34, 392, 395, 397

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High Courts16 Aug 2012Dismissed

A. Ganpathy Vs Union of India and Others

Delhi High Court · (2012) 08 DEL CK 0504

Constitution of India, 1950 — Article 136

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High Courts16 Aug 2012Dismissed

Nalwa Sons Investment Ltd. and Another Vs Delhi Development Authority

Delhi High Court · (2012) 08 DEL CK 0497

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High Courts16 Aug 2012Dismissed

Surjit Singh and Ors Vs Ekta Gulati and Ors

Delhi High Court · (2012) 08 DEL CK 0484

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts16 Aug 2012Allowed

Ranjana Khurana Vs Mahender Singh and Others

Delhi High Court · (2012) 08 DEL CK 0468

Motor Vehicles Act, 1988 — Section 168

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High Courts16 Aug 2012Dismissed

Surjit Singh and Others Vs Ekta Gulati and Others

Delhi High Court · (2012) 08 DEL CK 0457

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts16 Aug 2012Dismissed

Pocket B. Mig Flats Welfare Association Vs DDA and Another

Delhi High Court · (2012) 08 DEL CK 0448

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High Courts16 Aug 2012Dismissed

Director of Income Tax Vs Foundation of Ophthalmic and Optometry Research Education Centre

Delhi High Court · (2012) 254 CTR 133 : (2013) 355 ITR 361 : (2012) 210 TAXMAN 36

Income Tax Act, 1961 — Section 11, 12, 12A, 12AA, 12AA(1)(B)

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High Courts16 Aug 2012Dismissed

Enforcement Directorate Vs Nemi Chand Jain@ Chandraswami

Delhi High Court · (2012) 4 JCC 2406

Civil Procedure Code, 1908 (CPC) — Section 132Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Regulation Act, 1973 — Section 40, 56

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